High Courts17 Feb 1922
Khosal Mahammad Vs Amiruddin Mahammad Pramanik
Calcutta High Court · AIR 1923 Cal 318 : 68 Ind. Cas. 331
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,549 of 3,203
High Courts17 Feb 1922
Bengal and North-Western Railway Co. Ltd. Vs Sadaram Bhairodan
Calcutta High Court · AIR 1922 Cal 500 : 70 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Letters Patent Act, 1865 — Clause 12
High Courts17 Feb 1922
Jadu Mondal and Others Vs Jagendranath Banerjee
Calcutta High Court · AIR 1923 Cal 319(1) : 68 Ind. Cas. 303
High Courts16 Feb 1922
Abdul Rahim Kazi and Another Vs Jonabali Sardar and Others
Calcutta High Court · 68 Ind. Cas. 329
Evidence Act, 1872 — Section 11, 13, 32(12)
High Courts16 Feb 1922
Joytun Bibi Vs Solimuddin Choukidar and Others
Calcutta High Court · AIR 1924 Cal 356
High Courts16 Feb 1922
Bahir Das Pal and Another Vs Girish Chandra Pal
Calcutta High Court · AIR 1923 Cal 287 : 67 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Limitation Act, 1908 — Article 165
High Courts16 Feb 1922
Biman Chandra Dutta Vs Promotho Nath Ghose and ok his Death His Heiress And Lrgal Representative, Srimati Mrinalini Dasi
Calcutta High Court · AIR 1922 Cal 157 : 68 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Section 98(2)Limitation Act, 1963 — Article 62, 18
High Courts16 Feb 1922
Ram Ratan Chowdhury Vs Upendra Chandra Das and Another
Calcutta High Court · AIR 1923 Cal 288 : 68 Ind. Cas. 727
High Courts15 Feb 1922
Radha Kanta Saha and Others Vs Debendra Narayan Saha and Others
Calcutta High Court · AIR 1922 Cal 506 : 70 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 7 Rule 11Court Fees Act, 1870 — Section 7(5)(a), 7(5)(c)
High Courts15 Feb 1922
Radha Krishna Saha and Others Vs Kamal Kamini Debya and Others
Calcutta High Court · AIR 1922 Cal 456 : 70 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23
High Courts15 Feb 1922
Manmohini Debi Vs Ram Kishore Tarkaratna and Others
Calcutta High Court · AIR 1923 Cal 273 : 68 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1
High Courts15 Feb 1922
Hem Chandra Roy Chowdhury Vs Srimati Biraja Sundari Chowdhurani and Others
Calcutta High Court · AIR 1923 Cal 283(1) : 67 Ind. Cas. 386
Limitation Act, 1963 — Article 14, 3
High Courts13 Feb 1922Dismissed
Priyanath Ghose and others Vs Surendra Nath Das and others
Calcutta High Court · (1922) 02 CAL CK 0080
High Courts13 Feb 1922Dismissed
Dwijendra Mohan Sarma Vs Sm. Monorama Dassi and Others
Calcutta High Court · (1922) 02 CAL CK 0052
High Courts13 Feb 1922
Fazil Meah Vs Prosanna Kumar Roy Decree-Holder, Idris Meah and Others
Calcutta High Court · AIR 1923 Cal 316(1) : 68 Ind. Cas. 305
High Courts10 Feb 1922
Prasanna Kumar Sen Vs Durga Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 146 : 70 Ind. Cas. 537
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Feb 1922
Sahib Chandra Singh and on his Death His Rears and Legal Representatives, Sudhanya Kumar Singh and Others Vs Gour Chandra Paul and Others
Calcutta High Court · AIR 1922 Cal 160 : 68 Ind. Cas. 86
Evidence Act, 1872 — Section 68, 69, 70, 71
High Courts10 Feb 1922
Rajendra Narain Mazumdar Choudhury and Others Vs Sheikh Kalim and Others
Calcutta High Court · AIR 1922 Cal 575 : 67 Ind. Cas. 813
Bengal Tenancy Act, 1885 — Section 109
High Courts10 Feb 1922
Ram Taran Tewary and Others Vs Kumeda Dasi
Calcutta High Court · AIR 1922 Cal 80 : 68 Ind. Cas. 161
Bengal Patni Taluks Regulation, 1819 — Section 3
High Courts10 Feb 1922
Hemangini Dasi Vs Sital Mondal and Another
Calcutta High Court · AIR 1923 Cal 310(1) : 67 Ind. Cas. 300