High Courts07 Jun 1921
Romesh Chandra Das Vs Sarada Kripa Lal and Others
Calcutta High Court · 62 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(1)
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,563 of 3,203
High Courts06 Jun 1921
Khagendra Nandan Asram Vs Sahayram Chakravarty and Others
Calcutta High Court · AIR 1921 Cal 177 : 62 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Section 109, 92
High Courts05 Jun 1921
Kumar Manmotha Nath Mitter Vs Walter Locke and Co., and Another
Calcutta High Court · 68 Ind. Cas. 417
Calcutta Rent Act, 1920 — Section 11(4)
High Courts03 Jun 1921
Brojendra Kumar Roy Choudhuri and Others Vs Asutosh Roy and Others
Calcutta High Court · AIR 1921 Cal 385 : 70 Ind. Cas. 420
Limitation Act, 1963 — Section 16
High Courts01 Jun 1921
Bejoy Kumar Addy and Others Vs Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 406 : 84 Ind. Cas. 727
High Courts01 Jun 1921
Hamid Ali Vs Ram Kumar Poddar and on his death his Heirs Ane Legal Representatives, Ramesh Chandra Poddar Aed Ors.
Calcutta High Court · 62 Ind. Cas. 639
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Jun 1921
Akshoy Rumar Saha and Others Vs Brojendra Chandra Dutta and AnotherOrs.
Calcutta High Court · 62 Ind. Cas. 674
High Courts31 May 1921
Gyanendra Nath Chakravarti Vs Poresh Nath Pal and Another
Calcutta High Court · AIR 1922 Cal 255 : 65 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, 105
High Courts31 May 1921
Krishna Das Ray and Another Vs Mohendra Chandra Sil and Others
Calcutta High Court · (1921) 05 CAL CK 0007
Bengal Tenancy Act, 1885 — Section 151Limitation Act, 1963 — Article 32
High Courts29 May 1921Allowed
J.N. Sen and others Vs Toriautnessa Bibi and others
Calcutta High Court · (1921) 05 CAL CK 0026
High Courts27 May 1921
Makhan Lal Sircar Vs Gokul Chandra Chakravarti
Calcutta High Court · 62 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 May 1921
Bhuban Chandra Hazra Vs Nibaran Chandra Santra and Another
Calcutta High Court · AIR 1922 Cal 382 : 62 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 145, 167, 366
High Courts26 May 1921
Gogan Howladar Vs Karimaddi Chawkidar and Others
Calcutta High Court · 65 Ind. Cas. 855
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 448
High Courts25 May 1921
Chaturbhuj Chandanmull Vs Basdeo Das Daga
Calcutta High Court · 66 Ind. Cas. 198
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2)
High Courts25 May 1921
Sudhir Chandra Das Vs Rasseswari Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 419 : 69 Ind. Cas. 796
High Courts23 May 1921
Maharaj Kumar Dharendra Krishna Deb Bahadur and Others Vs Altafur Rahaman
Calcutta High Court · 62 Ind. Cas. 759
Contract Act, 1872 — Section 74
High Courts23 May 1921
Sitala Das Mukerjee by Ris Mother and next Friend Biraj Lakshmi Devi and Another Vs Bhut Nath Nasker
Calcutta High Court · 62 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 May 1921
Dinanath Mahish and Others Vs Nabakumar Hajra and Others
Calcutta High Court · AIR 1921 Cal 792 : 70 Ind. Cas. 542
High Courts20 May 1921
Mohini Mohan Banerjee and Others Vs Secretary of State for India In Council and Others
Calcutta High Court · AIR 1921 Cal 193 : 67 Ind. Cas. 25
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1921
Trailokya Nath Banerjee Vs Radharanjan alias Bonomali Bhattacharjee
Calcutta High Court · 67 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 191, 193, 199