High Courts04 May 1921
Sarat Chunder Gupta Vs Kanai Lal Chuckerbutty and Another
Calcutta High Court · AIR 1921 Cal 786 : 70 Ind. Cas. 525
Limitation Act, 1963 — Article 120, 91, 95, 18
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,565 of 3,203
High Courts03 May 1921
The Superintendent and Remembrancer of Legal Affairs Vs Baroda Kanta and Others Nityananda Das and Sarat Chandra Ghosh Vs Manoranjan Majumdar
Calcutta High Court · AIR 1921 Cal 79 : 66 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 225B
High Courts02 May 1921
Jogendra Krishna Roy and Others Vs Kurpal Harshi and Co.
Calcutta High Court · 68 Ind. Cas. 993
High Courts02 May 1921
Harendra Kumar Roy Chowdhury and Others Vs Durga Charan Saha and Others
Calcutta High Court · 62 Ind. Cas. 697
Bengal Tenancy Act, 1885 — Section 103(b)
High Courts28 Apr 1921
Kumar Monmatha Nath Mitter Roy Bahadur and Kumar Manmatha Nath Mitra Bahadur Vs Chini Lal Ghose and Another
Calcutta High Court · 70 Ind. Cas. 81
High Courts28 Apr 1921
Gnanendra Nath Ghose Vs Panchkouri Garain and Others
Calcutta High Court · 64 Ind. Cas. 310
High Courts28 Apr 1921
Shaikh Tabrij and Others Vs Kedar Nath Dutta and Others and Gdrudas Kundu Chaudhury and Others
Calcutta High Court · 62 Ind. Cas. 773
High Courts26 Apr 1921
Jagabandhu Saha Vs Hari Mohan Roy, who appeared and Chandra Mohan Roy and Monmohan Roy, who did not appear in this Appeal
Calcutta High Court · 62 Ind. Cas. 653
High Courts26 Apr 1921
Birendra Kumar Biswas Vs Hemlata Biswas
Calcutta High Court · 67 Ind. Cas. 949
Divorce Act, 1869 — Section 19
High Courts25 Apr 1921
The Superintendent and Remembrancer of Legal Affairs Vs Lalit Mohan Singha Roy
Calcutta High Court · AIR 1922 Cal 342 : 62 Ind. Cas. 578
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 25, 27
High Courts25 Apr 1921
Legal Remembrancer, Bengal Vs Lalit Mohan Singh Roy
Calcutta High Court · (1921) 04 CAL CK 0001
High Courts22 Apr 1921
Pranram Mookerjee Vs Maharajkumar Jagadish Nath Ray
Calcutta High Court · AIR 1922 Cal 355 : 68 Ind. Cas. 562
Limitation Act, 1908 — Article 115, 116, 132, 89
High Courts22 Apr 1921
Satish Chandra Mukherjee and Another Vs Joyram Roy and Others
Calcutta High Court · 65 Ind. Cas. 525
High Courts22 Apr 1921
Bamandas Bidyasagar Bhattacharya Vs Sadhu Majhi and Others
Calcutta High Court · 64 Ind. Cas. 445
Bengal Tenancy Act, 1885 — Section 50
High Courts21 Apr 1921
Debendra Nath Upadhaya Vs Bhagirathi Mahto
Calcutta High Court · AIR 1921 Cal 552 : 76 Ind. Cas. 391
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 204, 477
High Courts21 Apr 1921
Asutosh Chandra Mitra and Others Vs Haripada Ganguli and Another
Calcutta High Court · AIR 1922 Cal 187 : 62 Ind. Cas. 793
Bengal Tenancy Act, 1885 — Section 178(a)
High Courts20 Apr 1921
Baikuntha Nath Ghatak Vs Sheikh Fazil and Others
Calcutta High Court · 64 Ind. Cas. 192
High Courts19 Apr 1921
Ahindra Nath Chatterjee Vs L.T. Col. E.K. Twiss
Calcutta High Court · AIR 1922 Cal 394 : 70 Ind. Cas. 75
Calcutta Rent Act, 1920 — Section 11(5)Transfer of Property Act, 1882 — Section 114
High Courts19 Apr 1921
Alom Sheikh Gazi and Others Vs Harinath Mitra and Others
Calcutta High Court · 62 Ind. Cas. 763