High Courts03 Mar 1921
Nogendra Nath Bera and Others Vs Emperor
Calcutta High Court · 61 Ind. Cas. 654
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,569 of 3,203
High Courts02 Mar 1921
Srimati Charusila Dasi and Another Vs Srimati Mrinalini Dasi and Srimati Jadumani Dasi and Another
Calcutta High Court · 64 Ind. Cas. 531
High Courts02 Mar 1921
Midnapur Zemindary Co., Ltd. Vs Kumar Naresh Narain Roy and Others
Calcutta High Court · AIR 1922 Cal 345 : 65 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Section 18, 21Limitation Act, 1908 — Article 45
High Courts01 Mar 1921
Venku Chettiar and Others Vs Doraisami Chettiar and Others
Calcutta High Court · 62 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Feb 1921
Sheikh Karim Bux Vs Dwarakanath Kar and Others
Calcutta High Court · 64 Ind. Cas. 190
High Courts25 Feb 1921
Jatindra Nath Ghose and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · 64 Ind. Cas. 63
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts25 Feb 1921
Kali Prasanna Guha Choudhuri and Another Vs Bhagabati Debya and Others
Calcutta High Court · 64 Ind. Cas. 324
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Feb 1921
Jadu Nath Mandal and Others Vs Rai Charan Koyal and Others
Calcutta High Court · 64 Ind. Cas. 186
High Courts25 Feb 1921
Atul Chandra Seal Vs Sheikh Kobadali and Another
Calcutta High Court · 64 Ind. Cas. 436
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Provincial Small Cause Courts Act, 1887 — Section 23
High Courts24 Feb 1921
Srimati Lakshmi Sundari Vs Nityananda Dhupi and Another
Calcutta High Court · 64 Ind. Cas. 61
Probate and Administration Act, 1881 — Section 23
High Courts23 Feb 1921
Shashi Bhusan Shaw Vs Hari Narain Shaw
Calcutta High Court · AIR 1921 Cal 202 : 66 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 6A
High Courts23 Feb 1921
Jogendra Nath Maitra Vs Gopal Chandra Saha
Calcutta High Court · 64 Ind. Cas. 188
Bengal Tenancy Act, 1885 — Section 29(1)
High Courts23 Feb 1921
Debendra Nath Biswas Vs Jogendra Nath Biswas and Others
Calcutta High Court · 64 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Feb 1921
Parbati Majhi and Another Vs Digpati Majhi and Surja Kumar Majhi and Another
Calcutta High Court · 64 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13
High Courts22 Feb 1921
Sheikh Arabulla and Others Vs Sunamani Das and Others
Calcutta High Court · 63 Ind. Cas. 962
High Courts21 Feb 1921
Bishnupada Dey Vs Chairman of the Maniktolla Municipality
Calcutta High Court · 64 Ind. Cas. 351
High Courts18 Feb 1921
Bainaddi Mandal and Another Vs Kailash Chandra Sardar and Others
Calcutta High Court · AIR 1921 Cal 623 : 64 Ind. Cas. 448
High Courts18 Feb 1921
Jamir Howladar-Principal Vs Arabjan Bibi and on her death some of Her Heirs And Legal Representatives, Adeladdi Howladas and Others and Protap Chandra Ghose and Others
Calcutta High Court · 65 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 60, 62
High Courts18 Feb 1921Dismissed
Aswini Kumar Chatterji Vs The King-Emperor
Calcutta High Court · (1921) 02 CAL CK 0014
High Courts18 Feb 1921
Abdul Rahim Mir and Another Vs Emperor
Calcutta High Court · AIR 1921 Cal 697 : 62 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 127, 128Penal Code, 1860 (IPC) — Section 149, 304, 326