High Courts31 Aug 1920
Jagadish Ch. Boss Vs The King-Emperor
Calcutta High Court · (1920) 08 CAL CK 0067
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,574 of 3,203
High Courts31 Aug 1920
Laloo Karikar and Others Vs Jagat Chandra Saha and Others
Calcutta High Court · (1920) 08 CAL CK 0017
High Courts31 Aug 1920
Rash Behari Ghose Vs The Official Assignee
Calcutta High Court · AIR 1921 Cal 95 : 68 Ind. Cas. 341
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts31 Aug 1920
Behari Lal Sikdar and Others Vs Harsuk Dass Chhakinal and Others
Calcutta High Court · 61 Ind. Cas. 904
Provincial Insolvency Act, 1920 — Section 24, 28, 38
High Courts30 Aug 1920
Syed Mohsenuddin Vs Bhagaban Chandra Sutradhar and Others
Calcutta High Court · AIR 1921 Cal 444 : 61 Ind. Cas. 443
Bengal Tenancy Act, 1885 — Section 86
High Courts30 Aug 1920
Bhola Nath Khanra and Others Vs Purna Chandra Banerjee and Others
Calcutta High Court · AIR 1921 Cal 548 : 67 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts30 Aug 1920
Ram Chand Sur Vs Iswar Chandra Giri and Others
Calcutta High Court · 61 Ind. Cas. 539
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 53(a)
High Courts30 Aug 1920
Chandra Kanta Nath and Others Vs Amjad Ali Hazi
Calcutta High Court · AIR 1921 Cal 451 : 61 Ind. Cas. 466
Bengal Tenancy Act, 1885 — Section 49(b), 85(2)
High Courts30 Aug 1920
Narayan Kissen Sen Vs Corporation of Calcutta
Calcutta High Court · (1920) 08 CAL CK 0004
High Courts27 Aug 1920
Srimati Sashibala Debi Vs Srimati Amola Debi and Others
Calcutta High Court · 66 Ind. Cas. 61
High Courts27 Aug 1920
Ali Muhammad Mandal and Others Vs Piggot and Others
Calcutta High Court · 60 Ind. Cas. 325
High Courts27 Aug 1920
Nilmani Kar and Others Vs Raja Sati Prasad Garga Bahadur and Others
Calcutta High Court · AIR 1921 Cal 397 : 61 Ind. Cas. 82
Bengal Tenancy Act, 1885 — Section 105, 52(6)
High Courts27 Aug 1920Allowed
Nagendra Nath Ghosh and Another Vs Lawrence Jute Co., Ld. and Others
Calcutta High Court · (1920) 08 CAL CK 0008
High Courts27 Aug 1920Dismissed
Srimati Anilabala Choodhurani Vs Dhirendra Nath Saha Choudhury and Another
Calcutta High Court · (1920) 08 CAL CK 0002
High Courts24 Aug 1920Dismissed
Narendra Lal Khan Vs Bhola Nath Bhuya and Others
Calcutta High Court · (1920) 08 CAL CK 0058
High Courts24 Aug 1920
Abbas Ali Sarkar Vs Salimuddin Sarkar
Calcutta High Court · 62 Ind. Cas. 692
Transfer of Property Act, 1882 — Section 65
High Courts24 Aug 1920Dismissed
Narendra Lal Khan Vs Bhola Nath Bhuya and others
Calcutta High Court · (1920) 08 CAL CK 0048
High Courts24 Aug 1920
Soudamini Dassi Vs Bahari Lal Biswas and Another
Calcutta High Court · 61 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts20 Aug 1920
The Manager, Indian Motor Taxi Cab Company Limited Vs The Corporation of Calcutta
Calcutta High Court · AIR 1921 Cal 107 : 61 Ind. Cas. 641
Calcutta Municipal Act, 1899 — Section 559(18)Motor Vehicles Act, 1914 — Section 11(2)(f)(i)