High Courts23 Jul 1920Dismissed
Amar Chand Roy Vs Prasanna Dasi
Calcutta High Court · (1920) 07 CAL CK 0057
COURT ARCHIVE
Calcutta High Court judgments
64,045 judgments · page 2,578 of 3,203
High Courts23 Jul 1920
Tarak Nath Sarkar and Another Vs Srish Chandra Rai and Others
Calcutta High Court · 60 Ind. Cas. 412
High Courts23 Jul 1920
The Secretary of State For India in Council Vs Ananda Mohon Roy and Others
Calcutta High Court · 65 Ind. Cas. 145
Bengal Patni Taluks Regulation, 1819 — Section 2
High Courts23 Jul 1920
Ayemuddin Bewa Vs Asimuddin Pramanik
Calcutta High Court · (1920) 07 CAL CK 0012
High Courts23 Jul 1920
Satyendra Nath Banerjee Vs Krishnasakha Kar and Another
Calcutta High Court · 69 Ind. Cas. 7
High Courts22 Jul 1920
Sulin Mohon Banerjee and Others Vs Raj Krishna Ghosh and Another
Calcutta High Court · AIR 1921 Cal 582 : 60 Ind. Cas. 826
Transfer of Property Act, 1882 — Section 43
High Courts22 Jul 1920
Dharam Chand Gain Vs Kanaksarkar
Calcutta High Court · AIR 1921 Cal 638 : 68 Ind. Cas. 991
Bengal Tenancy Act, 1885 — Section 46Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts22 Jul 1920
Akhoy Kumar Gous and Others Vs Eradatulla Kazi and Others
Calcutta High Court · 64 Ind. Cas. 883
High Courts21 Jul 1920
Brindabun Behari Roy Vs Bhupali Bhusan Adhikari
Calcutta High Court · 62 Ind. Cas. 743
Bengal Tenancy Act, 1885 — Section 174, 174(2)
High Courts20 Jul 1920
Uday Mandal and Others Vs Ram Durlabh Sarkar
Calcutta High Court · 62 Ind. Cas. 707
High Courts20 Jul 1920
Rajendra Mohun Moulik and Others Vs Upendra Nath Guha Thakurta
Calcutta High Court · 64 Ind. Cas. 518
High Courts20 Jul 1920
Jaladhar Bhowmik and Others Vs Birendra Nath Roy Chowdhury and Others
Calcutta High Court · AIR 1921 Cal 761(1) : 60 Ind. Cas. 389
High Courts20 Jul 1920
Nayanjan Bibi Vs Durgadas Bandapadhaya
Calcutta High Court · AIR 1921 Cal 327 : 60 Ind. Cas. 449
High Courts20 Jul 1920
Bhabani Nath Roy and Others Vs Purna Chandra Sarkar and Others
Calcutta High Court · AIR 1921 Cal 212 : 61 Ind. Cas. 818
High Courts19 Jul 1920
Debendra Nath Rai Chaudhuri and Others Vs Pranab Chandra Ghose, Chairman, Taki Municipality
Calcutta High Court · AIR 1921 Cal 567 : 60 Ind. Cas. 284
Bengal Municipal Act, 1884 — Section 85
High Courts16 Jul 1920
Rajani Kant Mondal and Others Vs Kanti Chandra Mandal and Others
Calcutta High Court · 64 Ind. Cas. 237
High Courts16 Jul 1920
Rahimuddin Kazi and Others Vs Radha Govinda Bhoumik
Calcutta High Court · 64 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Jul 1920
Ainuddin and Others Vs Emperor
Calcutta High Court · 71 Ind. Cas. 694
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 154
High Courts16 Jul 1920
Nripendra Kumar, Dutta, Receiver Vs Nadir Khan
Calcutta High Court · AIR 1921 Cal 124 : 66 Ind. Cas. 46
High Courts16 Jul 1920
Sakhawat Ali Khan and Another Vs Amir Pramanik and Others
Calcutta High Court · 61 Ind. Cas. 208