High Courts23 Apr 2020Dismissed
In Re.: Sk. Saber Ali & Ors Vs
Calcutta High Court · (2020) 04 CAL CK 0038
Indian Penal Code, 1860 — Section 34, 304, 323, 341, 506
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 18 of 45
High Courts23 Apr 2020Disposed Of
In Re.: Sahidul Sk Vs
Calcutta High Court · (2020) 04 CAL CK 0037
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 341, 448Arms Act, 1959 — Section 25(1B)(a), 27
High Courts23 Apr 2020Disposed Of
Auto Distributors Ltd Vs Board Of Trustees For Port Of Kolkata And Another
Calcutta High Court · (2020) 04 CAL CK 0036
High Courts23 Apr 2020
Dr. Manik Biswas & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0035
Constitution Of India, 1950 — Article 14Post Graduate Medical Education Rules, 2000 — Regulation 9(4)
High Courts20 Apr 2020Disposed Of
Subhra Shankar Bose Vs Calcutta Electric Supply Corporation Ltd. & Ors
Calcutta High Court · (2020) 04 CAL CK 0021
Specific Relief Act, 1963 — Section 14(b)
High Courts20 Apr 2020Allowed
Commissioner Of School Education, West Bengal And Others Vs Managing Committee, Vidya Vikash High School (H.S) And Another
Calcutta High Court · (2020) 04 CAL CK 0020
Constitution Of India, 1950 — Article 21A, 29(1), 30, 30(1)Management Of Recognized Non Govt Institutions Rules, 1969 — Rule 8(3)West Bengal School Service Commission Act, 1997 — Section 15 — Section 15
High Courts20 Apr 2020Allowed
Pradip Kumar Maji Vs Coal India Limited And Others
Calcutta High Court · (2020) 04 CAL CK 0019
Constitution Of India, 1950 — Article 14, 16, 21Mines Rules, 1955 — Rule 29B
High Courts17 Apr 2020
Dr. Faud Halim And Others Vs State Of West Bengal & Others
Calcutta High Court · (2020) 04 CAL CK 0022
Constitution Of India, 1950 — Article 226
High Courts16 Apr 2020Dismissed
Smarajit Roychowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0028
High Courts16 Apr 2020Dismissed
Netai Chandra Das Vs State Of West Bengal
Calcutta High Court · (2020) 04 CAL CK 0027
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 83
High Courts16 Apr 2020
M/s. Metaco India Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0026
High Courts16 Apr 2020
M/s. Midland Nursing Home Pvt. Ltd.& Anr Vs Employees Provident Fund Organisation & Ors
Calcutta High Court · (2020) 04 CAL CK 0025
Writ Proceedings Rules, 1977 — Rule 26Employees Provident Fund Appellate Tribunal (Procedure) Rules 1997 — Rule 7Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A
High Courts16 Apr 2020Dismissed
Edifice Engineering Vs Public Works Department (Eastern Circle) Government Of West Bengal & Ors.
Calcutta High Court · (2020) 04 CAL CK 0024
Writ Proceedings Rules, 1977 — Rule 26
High Courts16 Apr 2020Disposed Of
Ranadhir Kumar Sinha Vs Hongkong & Shanghai Banking Corporation Limited & Ors
Calcutta High Court · (2020) 04 CAL CK 0023
Constitution Of India, 1950 — Article 227
High Courts16 Apr 2020
Pashupati Roy & Anr Vs Debanath Dey
Calcutta High Court · (2020) 04 CAL CK 0011
Charitable And Religious Trusts Act, 1920 — Section 7
High Courts16 Apr 2020Disposed Of
Banashree Neogi & Anr Vs Soma Ghosh & Ors
Calcutta High Court · (2020) 04 CAL CK 0010
High Courts15 Apr 2020Disposed Of
Manoj KumarBhalotia Vs Director General Of Police (W.B.) &Ors.
Calcutta High Court · (2020) 04 CAL CK 0018
Constitution Of India, 1950 — Article 10, 21, 32, 136, 226Haryana Lokayukta Act, 2002 — Section 8(1)Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 164, 200, 202(1), 216, 340, 482
High Courts08 Apr 2020Disposed Of
Akhtar Parwez Vs State
Calcutta High Court · (2020) 04 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 330
High Courts08 Apr 2020Disposed Of
Nagendra Kumar Dubey & Ors Vs Union Of India
Calcutta High Court · (2020) 04 CAL CK 0016
Central Goods And Services Tax Act, 2017 — Section 138