High Courts28 Apr 2020Disposed Of
In Re Jewanna Philips Vs State
Calcutta High Court · (2020) 04 CAL CK 0051
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 17 of 45
High Courts28 Apr 2020Disposed Of
In Re Isbail @ Isbai Sk Vs State
Calcutta High Court · (2020) 04 CAL CK 0050
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Apr 2020Allowed
In Re Laltu Jana Vs State
Calcutta High Court · (2020) 04 CAL CK 0049
Code Of Criminal Procedure, 1973 — Section 164
High Courts28 Apr 2020Disposed Of
In The Matter Of Hablu Bag @ Bhatuk Vs State
Calcutta High Court · (2020) 04 CAL CK 0048
High Courts28 Apr 2020
Sursrut Eye Foundation & Research Centre Vs Barid Baran Roy & Ors
Calcutta High Court · (2020) 04 CAL CK 0047
High Courts28 Apr 2020Allowed
Chandrakant Himatlal Kampani & Ors. Vs Ascon Agro Products Exporters And Builders Private Limited
Calcutta High Court · (2020) 04 CAL CK 0046
High Courts28 Apr 2020
In The Matter Of: S.S.N. Retail Pvt. Ltd. Vs Sattar Molla
Calcutta High Court · (2020) 04 CAL CK 0044
Companies Act, 1956 — Section 535(6)
High Courts28 Apr 2020Dismissed
Mahindra Vehicle Manufacturers Ltd. Vs Parties Interested In The Vessel Mv Han Xin
Calcutta High Court · (2020) 04 CAL CK 0008
High Courts24 Apr 2020Disposed Of
Rashmi Metaliks Ltd. And Anr Vs Union Of India And Ors
Calcutta High Court · (2020) 04 CAL CK 0034
High Courts24 Apr 2020Allowed
Bipul Kumar Biswas And Others Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0033
High Courts24 Apr 2020Allowed
Santosh Kumar Dutta Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0032
Constitution Of India, 1950 — Article 136, 141, 226
High Courts24 Apr 2020Allowed
Jayanta Kumar Baidya Vs Union Of India And Others
Calcutta High Court · (2020) 04 CAL CK 0031
Constitution Of India, 1950 — Article 136, 141, 226
High Courts24 Apr 2020Disposed Of
Brij Ratan Mohta (Dead) Through LRS Vs Amarendra Kumar Singh & Ors
Calcutta High Court · (2020) 04 CAL CK 0030
High Courts24 Apr 2020Dismissed
Damodar Valley Corporation & Ors Vs Shree Ramdoot Rollers Private Ltd
Calcutta High Court · (2020) 04 CAL CK 0029
Constitution Of India, 1950 — Article 32, 141, 363West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013 — Regulation 4, 6West Bengal Electricity Regulatory Commission (Terms And Conditions Of Tariff) Regulations, 2011 — Section 2(4), 2(15), 2(49), 2(70), 14, 24, 43, 50, 56(1), 56, 56(2), 64, 64(3), 82, 82(1), 86, 181, 182(2), 18(2)(zh)
High Courts24 Apr 2020Dismissed
Mahindra Vehicle Manufacturers Limited Vs Owners And Parties Interested In The Vessel MV HAN XIN
Calcutta High Court · (2020) 04 CAL CK 0009
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4, 11Commercial Courts Act, 2015 — Section 12A
High Courts23 Apr 2020Disposed Of
Faiz Ahmed Khan Vs C.E.S.C. And Others
Calcutta High Court · (2020) 04 CAL CK 0043
Electricity Act, 2003 — Section 127
High Courts23 Apr 2020Disposed Of
Bimal Rai Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0042
High Courts23 Apr 2020Disposed Of
Norton Emmanuel Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0041
High Courts23 Apr 2020
Eshan Madhav Saha Vs State Of West Bengal And Others
Calcutta High Court · (2020) 04 CAL CK 0040
High Courts23 Apr 2020Disposed Of
In The Matter Of Vs Nasim Qurashi
Calcutta High Court · (2020) 04 CAL CK 0039
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25, 27