High Courts15 May 2020Disposed Of
ISPAT Projects Ltd Vs C. I. T., W. B.-I, Kolkata
Calcutta High Court · (2020) 05 CAL CK 0006
Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(2), 80HHC(2)(a), 260A
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 16 of 45
High Courts13 May 2020Disposed Of
Sudeb Mahato & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 05 CAL CK 0017
Constitution Of India, 1950 — Article 16(4A)
High Courts13 May 2020Disposed Of
Md. Jahidul Islam & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 05 CAL CK 0016
All India Council For Technical Education Act, 1987 — Section 2(h), 2(i), 10(k), 10(1)(k)University Grants Commission Act, 1956 — Section 2(f), 3, 23
High Courts13 May 2020
In Re: Contagion Of COVID – 19 Virus In Children Protection Homes Vs
Calcutta High Court · (2020) 05 CAL CK 0015
Code Of Criminal Procedure, 1973 — Section 164
High Courts13 May 2020Disposed Of
Hriday Nest Of Family Harmony Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 05 CAL CK 0014
High Courts13 May 2020Dismissed
Jayanta Sarkar Vs National Jute Board & Ors
Calcutta High Court · (2020) 05 CAL CK 0013
Constitution Of India, 1950 — Article 226
High Courts13 May 2020Disposed Of
Swapan Kumar Saha Vs Bangiya Gramin Vikash Bank & Ors
Calcutta High Court · (2020) 05 CAL CK 0012
Constitution Of India, 1950 — Article 226BGVB (Officers And Employees) Service Regulations, 2010 — Regulation 2(g), 39, 45, 45(3), 45(4), 49, 50, 72, 72(2)Regional Rural Banks Act, 1976 — Section 30
High Courts13 May 2020Dismissed
Rana Majumder Vs United Bank Of India & Ors
Calcutta High Court · (2020) 05 CAL CK 0005
Constitution Of India, 1950 — Article 14, 21, 226, 227, 300, 300AUnited Bank Of India Officer Employees’ (Discipline & Appeal) Regulations, 1976 — Regulation 4(i)United Bank Of India (Employees') Pension Regulations, 1995 — Regulation 22, 46, 46(1)(e)
High Courts12 May 2020
Aniruddh Kumar Saxena & Ors. Vs Union Of India & Ors
Calcutta High Court · (2020) 05 CAL CK 0011
High Courts12 May 2020
Rigveda Maritime Pte. Ltd Vs Sohom Shipping Pvt. Ltd. & Ors
Calcutta High Court · (2020) 05 CAL CK 0004
High Courts12 May 2020Disposed Of
Shyam Steel Industries Limited Vs Shyam Sel And Power Limited & Anr
Calcutta High Court · (2020) 05 CAL CK 0003
High Courts12 May 2020
Damodar Valley Corporation Vs Reliance Infrastructure Limited
Calcutta High Court · (2020) 05 CAL CK 0002
Arbitration And Conciliation Act, 1996 — Section 34
High Courts07 May 2020Allowed
Sujit Mitra & Ors Vs State Of West Bengal
Calcutta High Court · (2020) 05 CAL CK 0010
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 294, 294(3), 313Evidence Act, 1872 — Section 32, 60, 64, 65
High Courts04 May 2020 Allowed
Birla Corporation Ltd And Others Vs Arvind Kumar Newar & Ors
Calcutta High Court · (2020) 05 CAL CK 0001
Code Of Civil Procedure, 1908 — Section 6, 9, 15, 16, 17, 18, 19, 20, 122, Order 4 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 22Companies Act, 1956 — Section 10FIndian Succession Act, 1925 — Section 247, 276, 278, 300
High Courts29 Apr 2020
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0004
High Courts28 Apr 2020
Dr. Fuad Halim And Others Vs State Of West Bengal & Others
Calcutta High Court · (2020) 04 CAL CK 0056
High Courts28 Apr 2020Disposed Of
In The Matter Of Babul Shil @ Babul Sil Vs State
Calcutta High Court · (2020) 04 CAL CK 0055
High Courts28 Apr 2020Disposed Of
In The Matter Of Deb Narayan Chandra Vs State
Calcutta High Court · (2020) 04 CAL CK 0054
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304I
High Courts28 Apr 2020Disposed Of
In The Matter Of Pratap Narayan Chandra Vs State
Calcutta High Court · (2020) 04 CAL CK 0053
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304I
High Courts28 Apr 2020Allowed
In Re Bikash Pandey @ Vikash PandeyVs State
Calcutta High Court · (2020) 04 CAL CK 0052