High Courts05 Jun 2020Disposed Of
Ratan H Shah Vs Deputy Commissioner Of Police (South ) & Other
Calcutta High Court · (2020) 06 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 15 of 45
High Courts05 Jun 2020
Lindsay International Private Limited & Ors Vs Laxmi Niwas Mittal & Ors
Calcutta High Court · (2020) 06 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 8, 9, 16
High Courts03 Jun 2020Allowed
Satyanarayan More & Anr Vs Ms. Milagrina Rose Correia @ Millie Correia
Calcutta High Court · (2020) 06 CAL CK 0021
High Courts03 Jun 2020
In Re Contagion Of COVID-19 Virus In Children Protection Homes Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0020
High Courts03 Jun 2020Dismissed
Zubaida Begum @ Zubeda Khatun And Others Vs Anwar Ali And Another
Calcutta High Court · (2020) 06 CAL CK 0019
Constitution Of India, 1950 — Article 142Code Of Civil Procedure, 1908 — Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4):/West Bengal Premises Tenancy Act, 1956 — Section 2(g), 2(h)
High Courts03 Jun 2020Disposed Of
Neshat Ahmed Siddiqui Vs M. L.Jubilee Institution (H.S.) & Ors
Calcutta High Court · (2020) 06 CAL CK 0018
High Courts03 Jun 2020Allowed
Satyanarayan More & Anr Vs Milagrina Rose Correia @ Millie Correia
Calcutta High Court · (2020) 06 CAL CK 0017
Constitution Of India, 1950 — Article 14West Bengal Premises Tenancy Act, 1997 — Section 1(3), 2(g), 45West Bengal Premises Tenancy Act, 1956 — Section 2(h), 45(2)
High Courts02 Jun 2020Dismissed
In Re Kanchan Dhibar And Others Vs State
Calcutta High Court · (2020) 06 CAL CK 0016
High Courts02 Jun 2020Disposed Of
Santanu Ghosh Vs Prof. Sanghamitra Banerjee
Calcutta High Court · (2020) 06 CAL CK 0015
Constitution Of India, 1950 — Article 227Guardians And Wards Act, 1890 — Section 12
High Courts02 Jun 2020Disposed Of
Chandrani Sarkar Vs Sudipa Chowdhury & Ors
Calcutta High Court · (2020) 06 CAL CK 0014
Constitution Of India, 1950 — Article 227
High Courts02 Jun 2020Disposed Of
Prem chand Alias Prem Das Basak Alias Premo Alias Promo Vs State Of West Bengal
Calcutta High Court · (2020) 06 CAL CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Indian Penal Code, 1860 — Section 354
High Courts02 Jun 2020
Aparna Basu Vs Somdeb Banerjee & Anr
Calcutta High Court · (2020) 06 CAL CK 0012
High Courts02 Jun 2020
Sk. Safikul Islam And Anr Vs State Of West Bengal And Ors
Calcutta High Court · (2020) 06 CAL CK 0011
Code Of Criminal Procedure, 1973 — Section 41A
High Courts02 Jun 2020Disposed Of
In The Matter Of Kundan Kumar Dubey Vs State
Calcutta High Court · (2020) 06 CAL CK 0010
High Courts02 Jun 2020Disposed Of
Board Of Trustees For The Port Of Kolkata And Anr Vs Hindustan Steel Works Construction Ltd. & Ors
Calcutta High Court · (2020) 06 CAL CK 0009
Constitution Of India, 1950 — Article 32
High Courts02 Jun 2020Disposed Of
In Re Mahatab Sk Vs State
Calcutta High Court · (2020) 06 CAL CK 0008
High Courts02 Jun 2020Disposed Of
In Re Judhishtir Halder & Anr Vs State
Calcutta High Court · (2020) 06 CAL CK 0007
High Courts19 May 2020Disposed Of
Dipu Singh @ Hulo Vs State Of West Bengal
Calcutta High Court · (2020) 05 CAL CK 0009
Police Regulations, Bengal, 1943 — Rule 289, 290, 401Code Of Criminal Procedure, 1973 — Section 106, 107, 108, 109, 110, 112, 113, 116, 116(2), 117(3), 123, 482, 489A, 489B, 489C, 489D
High Courts19 May 2020Disposed Of
Mini Arora & Anr. Vs State Of West Bengal
Calcutta High Court · (2020) 05 CAL CK 0008
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 156(3), 164
High Courts19 May 2020Allowed
Bibhas Kunti @ Bibhas Kuti Vs State Of West Bengal
Calcutta High Court · (2020) 05 CAL CK 0007
Indian Penal Code, 1860 — Section 34, 324, 325, 341, 354, 376, 379, 511Code Of Criminal Procedure, 1973 — Section 156(3), 164, 313