High Courts08 Apr 2020Disposed Of
Torrent Minerals Pvt. Ltd. & Anr Vs Board Of Trustees For The Port Of Kolkata & Ors
Calcutta High Court · (2020) 04 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 19 of 45
High Courts08 Apr 2020
Banashree Neogi & Anr Vs Soma Ghosh & Ors
Calcutta High Court · (2020) 04 CAL CK 0012
High Courts08 Apr 2020
In Re: Contagion Of COVID-19 Virus In Children Protection Homes
Calcutta High Court · (2020) 04 CAL CK 0001
Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2020
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0013
High Courts03 Apr 2020Allowed
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0006
High Courts01 Apr 2020
In Re: COVID 19 Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 04 CAL CK 0007
Constitution Of India, 1950 — Article 21, 226
High Courts01 Apr 2020
In Re : COVID 19 - Relief And Services At The Andaman And Nicobar Islands (Letter Dated 27th March, 2020 Received From Mr. D. C. Kabir, Advocate, Treated As A Petition)
Calcutta High Court · (2020) 04 CAL CK 0003
Constitution Of India, 1950 — Article 21, 226
High Courts01 Apr 2020Disposed Of
Dr. Indranil Khan Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 04 CAL CK 0002
Constitution Of India, 1950 — Article 19Indian Penal Code, 1860 — Section 153A
High Courts28 Mar 2020
In Re COVID 19 - Relief And Services At The Andaman And Nicobar Islands Vs
Calcutta High Court · (2020) 03 CAL CK 0083
High Courts23 Mar 2020
Kalidas Datta Vs Assistant General Manager, Allahabad Bank And Ors
Calcutta High Court · (2020) 03 CAL CK 0108
Contempt Of Courts Act, 1971 — Section 2(c)
High Courts20 Mar 2020
Subhra Mukhopadhyay And Anr Vs Union Of India & Ors
Calcutta High Court · (2020) 03 CAL CK 0107
High Courts20 Mar 2020Allowed
UCO Bank Vs Dr. Siten Saha Roy & Ors
Calcutta High Court · (2020) 03 CAL CK 0105
High Courts20 Mar 2020
Arun Kumar Sharma Vs Union Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0103
High Courts20 Mar 2020
In The Matter Of Aditya Kumar Halwasiya Vs
Calcutta High Court · (2020) 03 CAL CK 0102
High Courts20 Mar 2020
In The Matter Of Ajay Kumar Halwasiya Vs
Calcutta High Court · (2020) 03 CAL CK 0101
High Courts20 Mar 2020
Nibedita Housing Pvt. Ltd. And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0100
Writ Proceedings Rules, 1977 — Rule 26
High Courts20 Mar 2020
Kunj Traders Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0099