High Courts20 Mar 2020Disposed Of
Sk. Asfar Hossain Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0098
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 20 of 45
High Courts20 Mar 2020
Satrajit Sinha Roy Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0097
High Courts20 Mar 2020Allowed
Shyamsundar Dutta & Ors Vs Sovarani Dutta
Calcutta High Court · (2020) 03 CAL CK 0096
Limitation Act, 1963 — Article 120Code Of Civil Procedure, 1908 — Order 22 Rule 4(5), Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts20 Mar 2020Allowed
Joydeb Das Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0095
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 109, 302
High Courts20 Mar 2020Dismissed
Narottam Das & Others Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0094
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Mar 2020Dismissed
Hiralal Shaw Vs Bharati Manna & Ors
Calcutta High Court · (2020) 03 CAL CK 0093
Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4), 6(1)(c), 6(1)(d), 11, 13(1)(f)Code Of Civil Procedure, 1908 — Section 100, 100(5)
High Courts20 Mar 2020Allowed
Suchitra Kumar Singha Roy Vs Arpita Singha Roy
Calcutta High Court · (2020) 03 CAL CK 0092
Indian Penal Code, 1860 — Section 313, 406, 498AHindu Marriage Act, 1955 — Section 10, 13(1)(i-a), 24Code Of Criminal Procedure, 1973 — Section 161, 235(1)
High Courts19 Mar 2020
In The Goods Of Purna Chandra Baric k(Dec.) And Netai Chandra Barik Vs Saralabala Barick & Ors
Calcutta High Court · (2020) 03 CAL CK 0106
High Courts19 Mar 2020Allowed
Jayeeta Das Ghosh Vs Amit Das
Calcutta High Court · (2020) 03 CAL CK 0091
Special Marriage Act, 1954 — Section 36
High Courts19 Mar 2020Disposed Of
Mohan Mehrotra & Anr Vs West Bengal Financial Corporation & Ors
Calcutta High Court · (2020) 03 CAL CK 0090
High Courts19 Mar 2020Allowed/ Disposed Of
Nagendra Kumar Rathi Vs Rajendra Kumar @ Rajendra Kumar Rathi And Others
Calcutta High Court · (2020) 03 CAL CK 0089
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41(b)
High Courts19 Mar 2020Allowed
Sukhendra Nath Gain Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0087
High Courts19 Mar 2020Disposed Of
Tanvi Impex Vs Union Of India & Ors
Calcutta High Court · (2020) 03 CAL CK 0086
High Courts19 Mar 2020
Raj Narayan Ghosh & Anr Vs Chairman, Kamarhati Municipality & Ors
Calcutta High Court · (2020) 03 CAL CK 0085
High Courts19 Mar 2020Disposed Of
Madhumita Karan Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0084
High Courts13 Mar 2020Disposed Of
Jalaluddin Sekh Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0065
Constitution Of India, 1950 — Article 226
High Courts13 Mar 2020Disposed Of
Essel Mining & Industries Limited Vs Life Insurance Corporation Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0064
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(1), 9
High Courts13 Mar 2020Disposed Of
Essel Mining & Industries Limited And Others Vs Life Insurance Corporation Of India And Others
Calcutta High Court · (2020) 03 CAL CK 0063
Constitution Of India, 1950 — Article 227Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5(1), 9
High Courts13 Mar 2020Allowed
Smt. Rina Dey Vs S. Jagannath Rao
Calcutta High Court · (2020) 03 CAL CK 0061
Code Of Civil Procedure, 1908 — Section 100, 103, 103(b), Order 41 Rule 23, Order 41 Rule 24Code Of Criminal Procedure, 1973 — Section 107