High Courts20 Sept 2019Disposed Of
Sintu Mandal Vs Abaninda Singh & Anr
Calcutta High Court · (2019) 09 CAL CK 0268
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 24 of 85
High Courts20 Sept 2019Dismissed
Maitun Bibi Vs Dinesh Kumar Vig & Anr
Calcutta High Court · (2019) 09 CAL CK 0267
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2019
Debesh Saha Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0266
High Courts20 Sept 2019Disposed Of
Bela Mukherjee & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0265
West Bengal Municipal Act, 1993 — Section 218
High Courts20 Sept 2019Dismissed
Kalidas Pramanik & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0264
West Bengal Land Reforms Act, 1955 — Section 4(c)West Bengal Land Reforms And Tenancy Tribunal Act, 1997 — Section 2(r)West Bengal Minor Minerals (Concession) Rules, 2016 — Rule 42
High Courts20 Sept 2019Disposed Of
Shibanju Mukherjee Vs Rajannya Mukherjee
Calcutta High Court · (2019) 09 CAL CK 0263
High Courts20 Sept 2019Disposed Of
Tanvi Impex Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0262
Foreign Trade (Development And Regulation) Act, 1992 — Section 3
High Courts20 Sept 2019Disposed Of
Burnpur Labour Contract & Construction Co‐Operative Society Ltd And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0261
High Courts20 Sept 2019
Payel Biswas Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0260
High Courts20 Sept 2019
Chittaranjan Hazra Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0259
High Courts20 Sept 2019Disposed Of
Mustt. Saira Khatoon & Ors Vs Asmal Begum & Ors
Calcutta High Court · (2019) 09 CAL CK 0258
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 41 Rule 11
High Courts20 Sept 2019Allowed/Disposed Of
National Highway Authority Of India And Others Vs Ajit Kumar Dutta & Ors
Calcutta High Court · (2019) 09 CAL CK 0257
High Courts20 Sept 2019
Lexus Motors Ltd. & Anr Vs Joint Commissioner Of State Tax, Government Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0256
West Bengal Goods And Services Tax Act, 2017 — Section 50, 50(1), 50(2), 79(3), 100(1)(2)(b)
High Courts20 Sept 2019Disposed Of
Rajan Kumar Vs State Of
Calcutta High Court · (2019) 09 CAL CK 0255
Code Of Criminal Procedure, 1973 — Section 311, 397(2), 397(3), 482Indian Penal Code, 1860 — Section 302, 376
High Courts20 Sept 2019Allowed
Sapna Roy Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0254
Bank Of India (Officers’) Service Regulations, 1979 — Regulation 19
High Courts20 Sept 2019Disposed Of
State Of West Bengal & Ors Vs Amar Nath Misra
Calcutta High Court · (2019) 09 CAL CK 0253
Code Of Civil Procedure, 1908 — Section 34
High Courts20 Sept 2019Disposed Of
Jitnarayan Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0252
West Bengal Municipal Act, 1993 — Section 54(3)West Bengal Municipal (Employee’s Death-CUM-Retirement Benefits) Rules, 2003 — Rule 31
High Courts20 Sept 2019Disposed Of
Sk. Yasin Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0251
West Bengal Municipal Act, 1993 — Section 54(3)West Bengal Municipal (Employee’s Death-CUM-Retirement Benefits) Rules, 2003 — Rule 31
High Courts20 Sept 2019Dismissed
Bikash Samanta Vs Sulekha Mukherjee
Calcutta High Court · (2019) 09 CAL CK 0250
West Bengal Premises Tenancy Act, 1997 — Section 6
High Courts20 Sept 2019Disposed Of
Durgadas Maji & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0249
Requisitioned Land (Continuance Of Power) Ordinance, 1946 — Section 3Defence Of India Rules, 1930 — Rule 75A