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Calcutta High Court judgments, 2019

1,681 judgments · page 25 of 85

High Courts20 Sept 2019Disposed Of

M/s. Fabworth Promoters (P) Ltd.& Anr Vs State & Ors

Calcutta High Court · (2019) 09 CAL CK 0245

Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 153, 154(1), 154(3), 156(3), 164Criminal Rules And Orders (Sub-Ordinate Court Rules), 1985 — Rule 183
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High Courts20 Sept 2019Disposed Of

Rajdeep Laha & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0068

Consumer Protection Act, 1986 — Section 17, 25, 25(3), 27, 27AConsumer Protection (Amendment) Act, 2002 — Section 202Code Of Civil Procedure, 1908 — Section 51, Order 21 Rule 37, Order 39 Rule 2A, Order 21 Rule 37
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High Courts20 Sept 2019Allowed

Harleen Jairath Vs Prabha Surana & Anr

Calcutta High Court · (2019) 09 CAL CK 0066

Limitation Act, 1963 — Section 19Code Of Civil Procedure, 1908 — Section 94, 107, 151, 564, Order 38, Order 38 Rule 1, Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 4, Order 38 Rule 5, Order 38 Rule 6, Order 38 Rule 7, Order 38 Rule 8, Order 38 Rule 9, Order 38 Rule 10, Order 38 Rule 11, Order 38 Rule 11A, Order 38 Rule 12, Order 38 Rule 13, Order 39, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c), Order 40, Order 41 Rule 23
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