High Courts19 Sept 2019Disposed Of
Ashokendu Adhikary Vs Manoj Patnaik
Calcutta High Court · (2019) 09 CAL CK 0239
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 6A, Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 26 of 85
High Courts19 Sept 2019Allowed
Pratik Ram Mandal Vs Sushmita Sarkar Mandal
Calcutta High Court · (2019) 09 CAL CK 0238
Indian Penal Code, 1860 — Section 498ACode Of Civil Procedure, 1908 — Section 24
High Courts19 Sept 2019Dismissed
Aparna Giri & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0237
West Bengal Services (Classification, Control And Appeal) Rules, 1972 — Rule 3(b)
High Courts19 Sept 2019Dismissed
Santanu Kumar Dey Vs Sanat Kumar Dey And Another
Calcutta High Court · (2019) 09 CAL CK 0236
Code Of Civil Procedure, 1908 — Order 21 Rule 22, Order 21 Rule 26, Order 21 Rule 26(1)
High Courts19 Sept 2019Disposed Of
B.M. Birla Heart Research Centre Vs Mahendra Kumar Gond
Calcutta High Court · (2019) 09 CAL CK 0235
Constitution Of India, 1950 — Article 227
High Courts19 Sept 2019
Sonali Cooperative Housing Society Ltd. & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0234
West Bengal Co-Operative Societies Act, 2006 — Section 4(56), 100, 100(1), 100(2)
High Courts19 Sept 2019Dismissed
Mackintosh Burn Limited Vs Micro And Small Enterprises Facilitation Council & Ors
Calcutta High Court · (2019) 09 CAL CK 0233
Council Under The Act Of 2006 — Section 2(4), 7(1), 8, 8(1), 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24Arbitration And Conciliation Act, 1996 — Section 34, 40(1), 41, 43, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts19 Sept 2019
Usharani Paul & Anr Vs Jahar Lal Paul & Ors
Calcutta High Court · (2019) 09 CAL CK 0075
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts19 Sept 2019Dismissed
Dr. Syamapada Ghorai Vs State Of West Bengal And Ors
Calcutta High Court · (2019) 09 CAL CK 0074
Constitution Of India, 1950 — Article 226
High Courts19 Sept 2019Dismissed
Mercury Exports & Manufacturing Pvt Ltd. And Anr Vs Punjab National Bank And Ors
Calcutta High Court · (2019) 09 CAL CK 0067
High Courts18 Sept 2019Disposed Of
Sudhiranjan Jana Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0232
High Courts18 Sept 2019Disposed Of
Shibnath Tarai Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0231
High Courts18 Sept 2019Disposed Of
Mohini Mohan Maiti Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0230
High Courts18 Sept 2019Disposed Of
Santimoy Dutta Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0229
High Courts18 Sept 2019Disposed Of
Durga Rani Goswami Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0228
High Courts18 Sept 2019Disposed Of
Udayan Majumdar Vs State Of West Bengal & Ors r
Calcutta High Court · (2019) 09 CAL CK 0227
West Bengal Services (Classification Control And Appeal) Rules, 1971 — Rule 8(iv), 10(12), 10(13)
High Courts18 Sept 2019Dismissed
Archana Sharma Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0226
High Courts18 Sept 2019Allowed
Sukanta Mondal Vs Amrita Mondal (Saha)
Calcutta High Court · (2019) 09 CAL CK 0225
Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 24Special Marriage Act, 1954 — Section 36
High Courts18 Sept 2019Dismissed
Collector Of Customs Vs Marathon Shipping Pvt. Ltd
Calcutta High Court · (2019) 09 CAL CK 0129
Customs Act, 1962 — Section 50, 51, 74, 86, 86(1), 87, 88, 96(1), 157
High Courts18 Sept 2019
Titagarh Wagons Limited Vs Board Of Trustees Of The Port Of Kolkata
Calcutta High Court · (2019) 09 CAL CK 0128
Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226