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Calcutta High Court judgments, 2019

1,681 judgments · page 28 of 85

High Courts17 Sept 2019Allowed

Pradeep Kumar Dutta Vs Amrita Dutta

Calcutta High Court · (2019) 09 CAL CK 0053

Hindu Marriage Act, 1955 — Section 9, 13Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13
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High Courts17 Sept 2019Allowed

Deepika Gupta Vs Shailesh Gupta

Calcutta High Court · (2019) 09 CAL CK 0052

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 24Protection Of Women From Domestic Violence Act, 2005 — Section 12, 13, 18, 19, 20, 22
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High Courts17 Sept 2019Allowed

Debu Hait Vs State Of West Bengal

Calcutta High Court · (2019) 09 CAL CK 0050

Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(B), 4, 8, 12Indian Penal Code, 1860 — Section 354, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 164, 288, 313, 376(2)(i)
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High Courts17 Sept 2019Dismissed

Dilip Choudhury Vs Pratishruti Projects Limited And Ors

Calcutta High Court · (2019) 09 CAL CK 0048

Commercial Courts Act, 2015 — Section 3, 15, 15(1), 15(3), 15(4), 15(5), 16, 16(1), 16(2)Code Of Civil Procedure, 1908 — Section 151, Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1, Order 47 Rule 1Supreme Court Rules, 1966 — Order 40 Rule 1
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High Courts16 Sept 2019Disposed Off

Nishant Lakkar & Anr Vs

Calcutta High Court · (2019) 09 CAL CK 0047

Indian Penal Code, 1860 — Section 34, 325, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts13 Sept 2019Disposed Of

Sailendra Kumar Bag Vs Ashok Kumar Baul & Ors

Calcutta High Court · (2019) 09 CAL CK 0150

Code Of Civil Procedure, 1908 — Section 100(5), Order 41 Rule 11, Order 41 Rules 23, Order 41 Rules 25, Order 41 Rule 23A, Order 43 Rule 1(u)(Bengal) Alluvion And Diluvion Act, 1847 — Section 3, 5, 6, 6(4)
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High Courts13 Sept 2019

Chaitanya Saha & Ors Vs Union Of India & Ors

Calcutta High Court · (2019) 09 CAL CK 0148

National Highway Act, 1956 — Section 3D(2), 3ERight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3G(2), 3H(2), 3G(5), 3G(6), 24, 24(2), 105Control Of National Highways (Land And Traffic) Act, 2002 — Section 26(2)
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