High Courts18 Sept 2019Allowed
Suresh Chand Jain Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0127
Kolkata Municipal Corporation Act, 1980 — Section 3, 357(6)Constitution Of India, 1950 — Article 14, 226
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 27 of 85
High Courts18 Sept 2019
AD Ideas Private Limited Vs View AD Ideas And Ors
Calcutta High Court · (2019) 09 CAL CK 0126
Trade Marks Act, 1999 — Section 29
High Courts18 Sept 2019Dismissed
Sk. Aftab Hossain Vs Biswanath Chakraborty And Others
Calcutta High Court · (2019) 09 CAL CK 0064
Waqf Act, 1995 — Section 3(i), 3(k), 3(k)(i), 63, 107Bengal Waqf Act, 1934 — Section 27(1), 53, 53(1), 53(2), 54Mulla’s Mahomedan Law, — Section 204, 204(2)
High Courts18 Sept 2019Allowed
Anirban Dutta Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0063
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 343}(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
Selvel Advertising Private Limited Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0062
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 343}(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
M/s. Classic Advertising Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0061
Kolkata Municipal Corporation Act, 1980 — Section 131, 131(3), 170, 170(1)(c), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 343, 343(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
M/s. Prithvi Associates Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0060
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 203, 203(1), 203(3), 204, 202(4), 204, 343, 343(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
Chitta Ranjan Chatterjee Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0059
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 344Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
Eden Media Private Limited Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0058
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 343(1), 344, 344(1)Hooghly River Bridge Act, 1969 — Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019Allowed
Pioneer Publicity Corporation Private Limited Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0057
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 343}(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts18 Sept 2019
Apeejay Surrendra Park Hotels Ltd.& Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0056
Kolkata Municipal Corporation Act, 1980 — Section 174Indian Stamp Act, 1899 — Section 2(16B)
High Courts18 Sept 2019Disposed Off
Anil Das & Ors Vs Registrar General, High Court, Calcutta & Ors
Calcutta High Court · (2019) 09 CAL CK 0055
High Courts18 Sept 2019Dismissed
M/S Jagannath Enterprise & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0054
Kolkata Municipal Corporation Act, 1980 — Section 45Indian Contract Act, 1872 — Section 70
High Courts17 Sept 2019Disposed Of
Asit Hait And Others Vs Oriental Insurance Company Limited
Calcutta High Court · (2019) 09 CAL CK 0224
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Sept 2019Allowed
Anurupa Baidya & Anr Vs Asima Roy & Anr
Calcutta High Court · (2019) 09 CAL CK 0223
Code Of Civil Procedure, 1908 — Section 114, Order 18 Rule 17, Order 47
High Courts17 Sept 2019Disposed Of
Eastern Coalfields Limited Vs Ushama Devi & Ors
Calcutta High Court · (2019) 09 CAL CK 0222
High Courts17 Sept 2019Disposed Of
Nandini Mitra Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0221
Bengal Nurses Act, 1934 — Section 2(c), 18
High Courts17 Sept 2019Dismissed
Mamlot @ Mojammel Sk Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0220
Indian Penal Code, 1860 — Section 300, 302, 304I, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 11
High Courts17 Sept 2019Allowed
Ankita Roy (Tribedi) Vs Sayantan Roy
Calcutta High Court · (2019) 09 CAL CK 0219
Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 93, 125Indian Penal Code, 1860 — Section 34, 323, 325, 498A, 506
High Courts17 Sept 2019Allowed
Jogyeswar Mondal & Ors Vs Haren Ch. Manna
Calcutta High Court · (2019) 09 CAL CK 0218
Transfer Of Property Act, 1882 — Section 58(C)Specific Relief Act, 1963 — Section 16(C)Limitation Act, 1963 — Article 54