High Courts02 Aug 2019Allowed
Manoranjan Mondal Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0008
Code Of Criminal Procedure, 1973 — Section 161, 319Indian Penal Code, 1860 — Section 147, 323, 342, 506
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 50 of 85
High Courts02 Aug 2019Disposed Off
Kaustav Sinha Vs Saswati Sinha
Calcutta High Court · (2019) 08 CAL CK 0007
Code Of Criminal Procedure, 1973 — Section 401, 482Protection Of Women from Domestic Violence Act, 2005 — Section 23, 29Indian Penal Code, 1860 — Section 406, 411, 498A
High Courts01 Aug 2019Disposed Of
Nirmal Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0101
Code Of Criminal Procedure, 1973 — Section 145
High Courts01 Aug 2019Disposed Of
Indranil Mukherjee Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0100
Code Of Criminal Procedure, 1973 — Section 173(8), 407, 482Indian Penal Code, 1860 — Section 34, 307, 325, 384, 406, 498A
High Courts01 Aug 2019Disposed Of
Sanjay Pandey Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0099
Code Of Criminal Procedure, 1973 — Section 407, 482Negotiable Instruments Act, 1881 — Section 138, 142, 142(1), 142(2), 142(a), 142(b)
High Courts01 Aug 2019Dismissed
Hrishikesh Mahato Vs Handu Singh Sardar & Ors
Calcutta High Court · (2019) 08 CAL CK 0098
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts01 Aug 2019Disposed Of
Ajay Kumar Das & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0097
Code Of Criminal Procedure, 1973 — Section 107, 144, 156(3), 482Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 354B, 379, 447, 504, 506, 509
High Courts01 Aug 2019
Sulekha Gorain Vs State OF West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0096
Constitution Of India, 1950 — Article 14, 16, 39(a), 226
High Courts01 Aug 2019Allowed
Susanta Ghosh Vs Bhadreswar Municipality & Ors
Calcutta High Court · (2019) 08 CAL CK 0095
Constitution Of India, 1950 — Article 243A, 243Q
High Courts01 Aug 2019Dismissed
Arabinda Ghosh & Ors Vs Jadavpur University & Ors
Calcutta High Court · (2019) 08 CAL CK 0094
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8), 128(A)
High Courts01 Aug 2019Disposed Of
Hirak Ranjan Bera & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0093
West Bengal Land Reforms And Tenancy Tribunal Act, 1997 — Section 2(p), 6, 10, 10(2), 20Limitation Act, 1908 — Section 5
High Courts01 Aug 2019Disposed Of
Sweta Nandi & Anr Vs Rajesh Yadav & Anr
Calcutta High Court · (2019) 08 CAL CK 0092
Income Tax Act, 1961 — Section 143(1)
High Courts01 Aug 2019Dismissed
Subir Banerjee & Anr Vs State
Calcutta High Court · (2019) 08 CAL CK 0091
Indian Penal Code, 1860 — Section 272, 273Food Safety And Standards Act, 2006 — Section 42, 89
High Courts01 Aug 2019
Managing Committee Of Shree Balkrishna Vithalnath Vidyalaya And Another Vs State Of West Bengal And Others
Calcutta High Court · (2019) 08 CAL CK 0090
High Courts01 Aug 2019Dismissed
Sonali Bose Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0089
Constitution Of India, 1950 — Article 14
High Courts01 Aug 2019Allowed
Anisur Rahaman Vs Md. Hefjur Ali And Others
Calcutta High Court · (2019) 08 CAL CK 0088
West Bengal Panchayat Elections Act, 2003 — Section 79, 93, 94West Bengal Panchayat Election Rules, 2006 — Rule 91, 91(2)
High Courts01 Aug 2019Disposed Of
M/S. Balmer Lawrie & Co. Ltd Vs Commissioner Of Income Tax, Kol-II
Calcutta High Court · (2019) 08 CAL CK 0087
Income Tax Act, 1961 — Section 37(1)
High Courts01 Aug 2019Dismissed
Cimmco Ltd. & Others Vs Export Import Bank Of India & Another
Calcutta High Court · (2019) 08 CAL CK 0086
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts01 Aug 2019Disposed Off
Prasar Bharati (Broadcasting Corporation Of India) Vs M/S. Saha Building Centre Pvt. Ltd
Calcutta High Court · (2019) 08 CAL CK 0005
Arbitration And Conciliation Act, 1996 — Section 31A
High Courts01 Aug 2019Allowed
Dilip Das @ Rabi & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0004
Code Of Criminal Procedure, 1973 — Section 313, 428Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 106