High Courts12 Sept 2019Dismissed
Eastern Coalfields Ltd Vs Mithailal Maurya
Calcutta High Court · (2019) 09 CAL CK 0199
Industrial Disputes Act, 1947 — Section 10(1)(d)(2A)Mines Act, 1952 — Section 48, 48(1)Mines Rules, 1955 — Rule 77
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 30 of 85
High Courts12 Sept 2019Dismissed
Union of India Vs M/s. B.C.L. Secure Premises (Pvt.) Limited & Ors
Calcutta High Court · (2019) 09 CAL CK 0198
Arbitration And Conciliation Act 1996 — Section 11Code Of Civil Procedure, 1908 — Section 113Constitution Of India, 1950 — Article 228
High Courts12 Sept 2019Allowed
Madhumita Construction Private Limited Vs Special Revenue Officer, Grade-II And Assistant Settlement Officer
Calcutta High Court · (2019) 09 CAL CK 0197
Limitation Act, 1963 — Section 5West Bengal Estates Acquisition Act, 1953 — Section 44(2A), 44(3), 57AWest Bengal Estates Acquisition Rules 1954 — Rule 31, 31(2)
High Courts12 Sept 2019Disposed Of
Asian Tea & Exports Limited & Anr Vs Superintendent Of Customs & Ors
Calcutta High Court · (2019) 09 CAL CK 0119
Customs Act, 1962 — Section 108
High Courts12 Sept 2019Disposed Of
Principal Commissioner Of Income Tax Central-1, Kolkata Vs Hindustan Engineering And Industries Limited
Calcutta High Court · (2019) 09 CAL CK 0118
Income Tax Act, 1961 — Section 72A(1), 72A(2), 143(2), 143(3), 153A
High Courts12 Sept 2019Allowed
In The Goods Of Vs Priyamvada Devi Birla(Deceased)
Calcutta High Court · (2019) 09 CAL CK 0117
Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 18 Rule 3
High Courts12 Sept 2019Disposed Off
Dileep Kumar Shaw Vs Shanti Ray & Anr
Calcutta High Court · (2019) 09 CAL CK 0038
Registration Act, 1908 — Section 17(1)(a)Transfer Of Property Act, 1882 — Section 53AIndian Stamp Act, 1899 — Section 35
High Courts12 Sept 2019Dismissed
Dinesh Agarwal Vs Roofers Infrastructure India Pvt. Ltd. & Ors
Calcutta High Court · (2019) 09 CAL CK 0037
Code Of Civil Procedure, 1908 — Section 151, 21, Order 7 Rule 10A, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 16, 19
High Courts12 Sept 2019Dismissed
“Vijay Sports Club”, A Trust Under The Indian Trusts Act, 1882 & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0036
West Bengal Societies Registration Act, 1961 — Section 10, 11, 25
High Courts11 Sept 2019Disposed Of
Md. Mofidul Islam Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0196
Arbitration And Conciliation Act, 1996 — Section 16Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Allowed
Payel Sinha Vs Ratna Biswas Sinha
Calcutta High Court · (2019) 09 CAL CK 0195
Maintenance And Welfare Of Parents And Senior Citizen Act, 2007 — Section 23, 23(1), 23(2)
High Courts11 Sept 2019
Haru Das Vs Soumen Karmakar & Ors
Calcutta High Court · (2019) 09 CAL CK 0194
Consumer Protection Act, 1986 — Section 21(b)Constitution Of India, 1950 — Article 227
High Courts11 Sept 2019Dismissed
Subrata Ghosh Vs Sujata Ghosh
Calcutta High Court · (2019) 09 CAL CK 0193
Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Sept 2019
Md. Masud Alam Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0192
Management Of Recognized Non-Government Madrasah (Aided And Unaided), Rules 2002 — Rule 17, 18
High Courts11 Sept 2019Allowed
M/s. Deep Pal Consultancy Pvt. Ltd Vs Uma Mukherjee
Calcutta High Court · (2019) 09 CAL CK 0191
West Bengal Premises Tenancy Act, 1997 — Section 6, 6(1), 6(1)(e), 6(4)Transfer Of Property Act, 1882 — Section 108(m), 108(o), 108(p)Kolkata Municipal Corporation Act, 1980 — Section 411(1)
High Courts11 Sept 2019Disposed Of
Shyam Kumar Panja & Anr Vs Lakhiniwas Chittlangia
Calcutta High Court · (2019) 09 CAL CK 0190
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2West Bengal Land Reforms Act, 1955 — Section 50(9)(b), 57
High Courts11 Sept 2019
Hindustan Unilever Limited Vs Avadh Kishor Saha
Calcutta High Court · (2019) 09 CAL CK 0122
High Courts11 Sept 2019
Hindustan Unilever Limited Vs Atul Tiwari
Calcutta High Court · (2019) 09 CAL CK 0121
High Courts11 Sept 2019
Rigveda Maritime Pvt. Ltd And Others Vs O & P Interested In Vessel M.V. Vsevolod Beletskiy And Others
Calcutta High Court · (2019) 09 CAL CK 0120
High Courts11 Sept 2019Disposed Off
Rekha Bajaj Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0035
Code Of Criminal Procedure, 1973 — Section 340Indian Stamp Act, 1899 — Section 2(10), 2(12), 2(14), 3, 9, 28(3)Transfer Of Property Act, 1882 — Section 5, 55(1)(d)