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Calcutta High Court judgments, 2019

1,681 judgments · page 22 of 85

High Courts24 Sept 2019Dismissed

Ankana Thakur Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0289

West Bengal School Service Commission (Selection For Appointment To The Posts Of Teachers For Classes XI And XII In Higher Secondary Schools) Rules, 2016 — Rule 12(6)
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High Courts24 Sept 2019Allowed

Onkar Nath Mondal Vs Santi Mondal And Others

Calcutta High Court · (2019) 09 CAL CK 0285

Code Of Criminal Procedure, 1973 — Section 125Payment Of Gratuity Act, 1972 — Section 2(e)Railway Services (Pension) Rules, 1993 — 70, 70(5), 71, 71(b), 73, 74
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High Courts24 Sept 2019Dismissed

B.M. Birla Heart Research Centre Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0082

Indian Medical Council Act, 1956 — Section 13(4A), 23, 26, 27Industrial Disputes Act, 1947 — Section 2(k)West Bengal Clinical Establishment (Registration, Regulation And Transparency) Act, 2017 — Section 2(c), 2(w), 36, 38, 38(iii), 38(1)(iii), 38(1)(x)
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High Courts24 Sept 2019Dismissed

Poonam And Others Vs Laxmi Das

Calcutta High Court · (2019) 09 CAL CK 0078

Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 53ACode Of Civil Procedure, 1908 — Order 7 Rule 11
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