High Courts12 Mar 2018Allowed
UNIVERSITY OF CALCUTTA Vs ARUN KUMAR SAHOO & ANR.
Calcutta High Court · (2018) 03 CAL CK 0033
Code of Civil Procedure, 1908 — Section 148A
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 66 of 77
High Courts12 Mar 2018
PRASENJIT KARAR Vs SRI AMAL MONDAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0018
Howrah Municipal Corporation Act, 1980 — Section 177(1)
High Courts12 Mar 2018Disposed Of
DILIP KUMAR ROY Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0012
Constitution of India, &mdash Article 226
High Courts09 Mar 2018Allowed
MD. ABDUR RAHAMAN SK. & ORS. Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0045
Constitution of India, 1950 — Article 226
High Courts09 Mar 2018Disposed Of
NEMAI CHANDRA KUNDU & ORS. Vs THE CHAIRMAN, ARAMBAGH MUNICIPALITY & ORS.
Calcutta High Court · (2018) 03 CAL CK 0039
High Courts09 Mar 2018Dismissed
SUSHIL MANKI MUNDA Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0038
Indian Penal Code, 1860 — Section 300, 302Code of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts09 Mar 2018Dismissed
SK. DIPU @ DIPUA SK NAZIR HOSSAIN Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0030
Indian Penal Code, 1860 — Section 302, 307, 326Code of Criminal Procedure, 1973 — Secion 428Indian Explosives Act 1884 — Section 9 (b)(ii)
High Courts09 Mar 2018Dismissed
SUNNY RAI Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0029
Indian Penal Code, 1860 — Section 302, 307, 326, 448Code of Criminal Procedure, 1973 — Secion 164, 313, 428Indian Evidence Act, 1872 — Section 32, 147, 157
High Courts09 Mar 2018
KOTAK MAHINDRA BANK LTD. Vs BHUTESWAR PLASTICS PVT. LTD. & ORS
Calcutta High Court · (2018) 03 CAL CK 0006
High Courts08 Mar 2018
PALASHDANGA SAMANAY KRISHI UNNAYAN SAMITY LTD. & ANR. Vs THE STATE OF WEST BENGAL & ANR
Calcutta High Court · (2018) 03 CAL CK 0063
High Courts08 Mar 2018Dismissed
DILIP KUMAR DAS Vs THE WEST BENGAL STATE ELECTRICITY BOARD & ORS
Calcutta High Court · (2018) 03 CAL CK 0043
Constitution of India, 1950 — Article 226, 323A
High Courts08 Mar 2018Dismissed
DIPA DUTTA Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0042
High Courts08 Mar 2018Dismissed
UTTAM JANA Vs INDIAN INSTITUTE OF SOCIAL WELFARE & ORS.
Calcutta High Court · (2018) 03 CAL CK 0041
Industrial Dispute (Central) Rules, 1957 — Rule 24Industrial Disputes Act 1947 — Section 10(1B)(d)Code of Civil Procedure, 1908 — Order 11 Rule 12
High Courts08 Mar 2018Disposed Of
IN THE MATTER OF : SRI RAGHUNATH ROY Vs
Calcutta High Court · (2018) 03 CAL CK 0023
High Courts07 Mar 2018Disposed Of
SURYA ALLOY INDUSTRIES LIMITED Vs PRESTRESSED PRODUCTS LIMITED
Calcutta High Court · (2018) 03 CAL CK 0002
Code of Civil Procedure, 1908 — Order 5 Rule 9(5), Section 34
High Courts02 Mar 2018
RASMAHA ABSAR (MINOR) Vs THE UNION OF INDIA & ORS.
Calcutta High Court · (2018) 03 CAL CK 0047
High Courts28 Feb 2018Allowed
JAITRA ACHARYA Vs THE STATE OF WEST BENGAL & ORS
Calcutta High Court · (2018) 02 CAL CK 0042
Constitution of India, 1950 — Article 12, 14
High Courts28 Feb 2018Partly Allowed
BORA NARASINGHA RAO Vs THE STATE OF WEST BENGAL & ORS
Calcutta High Court · (2018) 02 CAL CK 0041
Industrial Disputes Act, 1947 — Section 33(c)(2)Constitution of India, 1950 — Article 226
High Courts28 Feb 2018Disposed Of
MARIAN COEDUCATIONAL SCHOOL AND OTHERS Vs STEPHANIE FERNANDES MONDAL AND OTHERS.
Calcutta High Court · (2018) 02 CAL CK 0040
Constitution of India, 1950 — Article 12, 13, 14, 21, 141, 144, 311, 311(2)
High Courts28 Feb 2018Dismissed
MD. MOJIBUR RAHAMAN Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 02 CAL CK 0039
West Bengal School (Control and Expenditure) Act 2005 — Section 14, 20