High Courts28 Feb 2018Disposed oFF
Salil Das Vs The State of West Bengal & Others
Calcutta High Court · (2018) 02 CAL CK 0021
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 67 of 77
High Courts23 Feb 2018
BRIDGE & ROOF COMPANY(INDIA) LIMITED Vs INDIAN OIL CORPORATION LIMITED
Calcutta High Court · (2018) 02 CAL CK 0006
Arbitration and Conciliation Act, 1996, Section 34 - Application for setting aside arbitral award
High Courts22 Feb 2018Disposed Of
STATE OF WEST BENGAL & ANR. Vs SUSHIL KUMAR FOMRA & ORS.
Calcutta High Court · (2018) 02 CAL CK 0038
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1), 4, 4(1a), 7, 7(1), 7(2), 8Land Acquisition Act, 1894 — Section 11, 23, 23(1), 23(1A), 23(2), 28, 34Constitution of India, 1950 — Article 227
High Courts22 Feb 2018
CANARA BANK Vs BENGAL PROVINCIAL BANKS CONTRACT EMPLOYEES ASSO. & ORS.
Calcutta High Court · (2018) 02 CAL CK 0037
High Courts21 Feb 2018
CONCAST STEEL & POWER LTD. Vs DURGAPUR STEELS LTD.
Calcutta High Court · (2018) 02 CAL CK 0007
High Courts16 Feb 2018
DALIM KUMAR CHAKRABORTY Vs SMT. GOURI BISWAS & ANR.
Calcutta High Court · (2018) 02 CAL CK 0011
Arbitration and Conciliation Act, 1996, Section 8, Section 11, Section 42, Section 9, Section 2(1)(e) - Power to refer parties to arbitration w
High Courts16 Feb 2018Dismissed
Haji Hanif Hakam Vs Debt Recovery Appellate Tribunal at Kolkata & Ors.
Calcutta High Court · (2018) 02 CAL CK 0009
Recovery of Debts Due to Banks and Financial Institutions Act, 1993, - Section 19, Section 18
High Courts15 Feb 2018Disposed oFF
SRIKANTA MALIK & ANR. Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 02 CAL CK 0034
High Courts15 Feb 2018Dismissed
KEKA GHOSH Vs THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION & ORS.
Calcutta High Court · (2018) 02 CAL CK 0027
High Courts15 Feb 2018Dismissed
LUXMI NARAYAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs CESC LTD. & ORS.
Calcutta High Court · (2018) 02 CAL CK 0026
Electricity Act, 2003, Section 43 - Duty to supply on request
High Courts15 Feb 2018
CENTEX(INDIA) ENGINEERS(P) LTD. Vs THE GENERAL MANAGER, SOUTH EASTERN RAILWAY
Calcutta High Court · (2018) 02 CAL CK 0003
Arbitration and Conciliation Act, 1996, Section 12(5), Section 11(6), Section 11(6A) - Grounds for challenge - Appointment of arbitrators - Appointment of arbitrators
High Courts14 Feb 2018
M/s. Berger Paints India Ltd. Vs Commissioner of Central Excise, Commissionerate & Ors.
Calcutta High Court · (2018) 02 CAL CK 0013
Central Excise Act, 1944, Section 14AA, Section 14AA(1)(a), Section 14AA(1)(b) - Special audit in cases where credit of duty availed or utilised is not within the norma
High Courts14 Feb 2018Disposed oFF
DANISH HUSSAIN Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 02 CAL CK 0010
High Courts14 Feb 2018Disposed oFF
KANAK PROJECTS LIMITED Vs HOOGHLY PRINTING COMPANY LIMITED
Calcutta High Court · (2018) 02 CAL CK 0008
Transfer of Property Act, 1882, Section 108, Section 108(p), Section 111(g) - Rights and liabilities of lessor and lessee - Rights and liabilities of lessor and lessee - D
High Courts13 Feb 2018
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs PRALAY SHANKAR SINGH & ANR.
Calcutta High Court · (2018) 02 CAL CK 0033
Arbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Court
High Courts13 Feb 2018
Ranjiv Kumar & Anr. Vs Sanjiv Kumar & Anr.
Calcutta High Court · (2018) 02 CAL CK 0023
Stamp Act, 1899, Section 35 - Instruments not duly stamped inadmissible in evidence, etcArbitration and Conciliation Act, 1996, Section 19, Section 31,
High Courts13 Feb 2018Allowed
AFSAR ALI GAZI Vs DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE & ORS
Calcutta High Court · (2018) 02 CAL CK 0016
High Courts12 Feb 2018
VIJAYWARGI FOODS PVT. LTD Vs P K T ASSOCIATES INC
Calcutta High Court · (2018) 02 CAL CK 0031
Arbitration and Conciliation Act, 1996, Section 8 - Power to refer parties to arbitration where there is an arbitration agreement
High Courts12 Feb 2018
AARYAN PROJECTS PRIVATE LIMITED Vs KLOWIN INFRASTRUCTURE PRIVATE LIMITED
Calcutta High Court · (2018) 02 CAL CK 0015