High Courts28 Mar 2018Dismissed
ARABINDA SAHA Vs UNION OF INDIA & ORS
Calcutta High Court · (2018) 03 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 64 of 77
High Courts28 Mar 2018Dismissed
STATE BANK OF INDIA Vs VISA STEEL LIMITED & ORS.
Calcutta High Court · (2018) 03 CAL CK 0004
Constitution of India, 1950 — Article 226Recovery of Debts due to Banks and Financial Institution Act, 1993 — Section 2(g), 19, 19(1), 19(4), 19(7), 19(13)(A) , 19(13)(B), 25, 28, 31, 34 Wealth Tax Act, 1957 — Section 2(m)
High Courts27 Mar 2018Disposed Of
JAISWAL TRADEJ PVT. LTD. Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0059
Indian Penal Code, 1860 — 120B, 406, 420Code of Criminal Procedure, 1973 — Section 239
High Courts27 Mar 2018Disposed Of
SURAJIT HALDER Vs THE STATE OF W. B. & ORS.
Calcutta High Court · (2018) 03 CAL CK 0011
Indian Penal Code, 1860 — Section 143, 323, 379, 427, 506(ii)
High Courts27 Mar 2018Disposed Of
BROJOGOPAL CHAKRABORTY & ANR. Vs ANDHRA BANK & ORS.
Calcutta High Court · (2018) 03 CAL CK 0009
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14
High Courts27 Mar 2018Disposed Of
SARAWGI INDUSTRADE PRIVATE LIMITEDVs SARAF INFRA PROJECTS LIMITED
Calcutta High Court · (2018) 03 CAL CK 0008
Indian Penal Code, 1860 — Section 120B, 406, 420Companies (Incorporation) Rules, 2014 — Rule 29
High Courts26 Mar 2018Dismissed
Reliance Lifecare Pvt. Ltd. & Anr. Vs Regional Director, Eastern Region, Ministry of Corporate Affairs & Ors.
Calcutta High Court · (2018) 03 CAL CK 0014
High Courts26 Mar 2018Disposed Of
TARUN KUMAR DHUR & ORS. Vs SMT. KALPANA DHUR & ORS.
Calcutta High Court · (2018) 03 CAL CK 0003
High Courts23 Mar 2018Disposed Of
SAIDUL MULLICK Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 03 CAL CK 0010
Constitution of India, 1950 — Article 226
High Courts23 Mar 2018
INDUSIND BANK LIMITED Vs JAI PRAKASH SINGH & ANR
Calcutta High Court · (2018) 03 CAL CK 0007
High Courts22 Mar 2018Dismissed
AFTAB HOSSAIN @ ALTAB @ HALAL SK. & ANR. Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0037
Indian Penal Code, 1860 — Section 395, 397, 412Code of Criminal Procedure, 1973 — Section 428Arms Act, 1959 — Section 25
High Courts22 Mar 2018Disposed Of
PROFESSOR SK. SAHANUL HAQUE AND ANOTHER Vs RICHARD JULIAS PETERSON AND OTHERS
Calcutta High Court · (2018) 03 CAL CK 0032
Code of Civil Procedure, 1908 — Order 22 Rule 10, Section 10
High Courts22 Mar 2018Dismissed
ASHOKE DALUI VsSTATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0024
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 428
High Courts22 Mar 2018Disposed Of
IN THE GOODS OF: SANTI LATA GHOSH, DECEASED Vs
Calcutta High Court · (2018) 03 CAL CK 0005
High Courts21 Mar 2018
NILADRI SEKHAR DULEY & ORS. Vs STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 03 CAL CK 0060
Code of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 120B, 406, 409
High Courts21 Mar 2018Disposed Of
MD. NIZAM HUSSAIN Vs STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 03 CAL CK 0056
High Courts21 Mar 2018Dismissed
SAMBHU RAI Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0035
Indian Penal Code, 1860 — Section 395, 397Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
MINGMA CHHIRING LAMA Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0027
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 50Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
SATINATH PANDIT Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0026
Indian Penal Code, 1860 — Section 376(2)(f)Code of Criminal Procedure, 1973 — Section 428
High Courts21 Mar 2018Dismissed
ROHIT DAS, GOPAL PRADHAN Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 03 CAL CK 0021
Indian Penal Code, 1860 — Section 395Code of Criminal Procedure, 1973 — Section 428