High Courts10 Apr 2018
MIHIR BANERJEE Vs THE STATE OF WEST BENGAL & ANR.
Calcutta High Court · (2018) 04 CAL CK 0035
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 62 of 77
High Courts09 Apr 2018Disposed Of
JAISWAL TRADEJ PVT. LTD.Vs . RAMJEE SHAW & ANR.
Calcutta High Court · (2018) 04 CAL CK 0109
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 446
High Courts09 Apr 2018Disposed Of
SULTAN HOSSAIN MOLLA ORS. Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 04 CAL CK 0092
West Bengal Panchayat Elections Act, 2003 —
High Courts09 Apr 2018Allowed
PALASH TEWARI Vs
Calcutta High Court · (2018) 04 CAL CK 0067
Indian Penal Code, 1860 — Section 376, 417, 506Code of Criminal Procedure, 1973 — Section 164
High Courts09 Apr 2018
AHUL JIAS Vs KASTURI JIAS NEE SINHA ROY
Calcutta High Court · (2018) 04 CAL CK 0050
High Courts09 Apr 2018
JAGJEET SINGH KOHLI Vs STATE OF WEST BENGAL & ANR
Calcutta High Court · (2018) 04 CAL CK 0036
Indian Stamp Act, 1899 — Section 35
High Courts06 Apr 2018Dismissed
JAMAL KHAN Vs STATE OF WEST BENGAL
Calcutta High Court · (2018) 04 CAL CK 0102
Indian Penal Code, 1860 — Section 342, 376, 376(1), 494Child Married Restraint Act, — Section 5Code of Criminal Procedure, 1973 — Section 482
High Courts06 Apr 2018Dismissed
UNIVERSITY OF CALCUTTA Vs ARUN KUMAR SAHOO & ANR.
Calcutta High Court · (2018) 04 CAL CK 0098
High Courts06 Apr 2018
SHALIMAR WIRES INDUSTRIES LIMITED & ANR. Vs STATE BANK OF INDIA & ORS.
Calcutta High Court · (2018) 04 CAL CK 0090
High Courts06 Apr 2018Disposed Of
SHARIF QURESHI Vs RABINDRA NATH SARKAR & ORS
Calcutta High Court · (2018) 04 CAL CK 0072
Constitution of India, - Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 21 Rule 29, Section 141, 151Specific Relief Act, 1963 — Section 39
High Courts06 Apr 2018Allowed
SHREE SHREE ISWAR SATYANARYANJI & ORS. Vs SARAD KUMAR BURMAN & ORS.
Calcutta High Court · (2018) 04 CAL CK 0071
Indian Contract Act, 1872 — Section 230Civil Procedure CodeOrder 2 Rule 2, Order 6, Rule 17
High Courts06 Apr 2018Allowed
DIRECTOR, WEST BENGAL FIRE SERVICES & ANR. Vs SHYAM SUNDAR KALRA
Calcutta High Court · (2018) 04 CAL CK 0068
Code of Civi Procedure, 1908 — Order 41 Rule 11
High Courts06 Apr 2018Dismissed
DR. SANTANU CHATTOPADHYAY Vs HON’BLE JUSTICE JOYMALYA BAGCHI & ORS.
Calcutta High Court · (2018) 04 CAL CK 0065
Constitution of India, 1950 — Article 13, 14, 19, 21, 39A, 44, 51A, 52, 53, 74, 78, 208, 225, 226, 300A
High Courts06 Apr 2018
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs ATAR ALI SHAIKH & ANR.
Calcutta High Court · (2018) 04 CAL CK 0049
High Courts06 Apr 2018Disposed Of
SESA INTERNATIONAL LIMITED Vs AVANI PROJECTS & INFRASTRUCTURE LIMITED & ORS.
Calcutta High Court · (2018) 04 CAL CK 0048
High Courts06 Apr 2018
IN THE MATTER OF:- ADHIR RANJAN CHOWDHURY Vs WEST BENGAL STATE ELECTION COMMISSION & ORS.
Calcutta High Court · (2018) 04 CAL CK 0015
Constitution of India, 1950 — Article 243O
High Courts05 Apr 2018
SAIDUL MULLICK Vs SANTANU MITRA
Calcutta High Court · (2018) 04 CAL CK 0091
Code of Criminal Procedure, 1973 — Section 164
High Courts05 Apr 2018Dismissed
RE: PRECISION ENGINEERING & FABRICATORS PVT. LTD.(IN LIQN.)-ANDDADHIBHAL SHAW Vs O/L, HIGH COURT, CALCUTTA
Calcutta High Court · (2018) 04 CAL CK 0043
High Courts04 Apr 2018Dismissed
SAMBHU MAHATO Vs THE STATE OF WEST BENGAL
Calcutta High Court · (2018) 04 CAL CK 0105
Indian Penal Code, 1860 — Section 120B, 392, 395, 397Code of Criminal Procedure, 1973 — Section 482
High Courts04 Apr 2018Allowed
KOLKATA MUNICIPAL CORPORATION Vs SUKUMAR CHAKRABORTI
Calcutta High Court · (2018) 04 CAL CK 0099
Constitution of India, 1950 — Article 227