High Courts31 Jul 1933
Abani Mohan Bhattcharjee Vs Emperor
Calcutta High Court · AIR 1934 Cal 368
Arms Act, 1959 — Section 19(f)Penal Code, 1860 (IPC) — Section 120B, 411
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 6 of 21
High Courts28 Jul 1933
Emperor Vs Nur Ahmed
Calcutta High Court · AIR 1934 Cal 7 : 155 Ind. Cas. 584
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 376
High Courts28 Jul 1933
Corporation of Calcutta Vs Arunchandra Singha
Calcutta High Court · AIR 1934 Cal 325
Transfer of Property Act, 1882 — Section 100, 67ACalcutta Municipal Act, 1923 — Section 205
High Courts26 Jul 1933
Ram Sumer Ahir and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 273
Penal Code, 1860 (IPC) — Section 109, 141, 147, 147, 148
High Courts26 Jul 1933
T.A. Hurst Vs Shyamsundarlal Khandelwal
Calcutta High Court · AIR 1934 Cal 441
Evidence Act, 1872 — Section 115
High Courts26 Jul 1933
Chundy Churan Law Vs Abbas Ali Bhuya and Others
Calcutta High Court · AIR 1934 Cal 213
Bengal Tenancy Act, 1885 — Section 67, 68
High Courts26 Jul 1933
Kusum Kumari Debi and Another Vs Hem Nalini Debi
Calcutta High Court · AIR 1933 Cal 724
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts25 Jul 1933
A.C. Dastoor Vs S.A. Kandawalla
Calcutta High Court · AIR 1934 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 1933
Loke Nath Mukherjee and Others Vs Abani Nath Mukherjee and Others
Calcutta High Court · AIR 1934 Cal 102
Civil Procedure Code, 1908 (CPC) — Section 115, 93Government of India Act, 1915 — Section 107
High Courts24 Jul 1933
Muhammad Abdul Khoyer Vs Asgar Khan and Another
Calcutta High Court · 148 Ind. Cas. 892
High Courts21 Jul 1933
Shahebali and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 718 : 147 Ind. Cas. 79
Penal Code, 1860 (IPC) — Section 109, 366
High Courts21 Jul 1933
Taki Mia and Others Vs The Emperor
Calcutta High Court · (1933) 07 CAL CK 0029
High Courts21 Jul 1933
Asgarali Pradhania Vs Emperor
Calcutta High Court · AIR 1933 Cal 893
Penal Code, 1860 (IPC) — Section 312
High Courts20 Jul 1933
In the matter of Babu Sashi Bhusan Roy and Another
Calcutta High Court · 145 Ind. Cas. 316
High Courts20 Jul 1933
Sudhansudhar Roy and Others Vs Sasadhar Roy
Calcutta High Court · AIR 1934 Cal 345 : 150 Ind. Cas. 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts20 Jul 1933
In Re: Two Pleaders
Calcutta High Court · AIR 1933 Cal 731
Penal Code, 1860 (IPC) — Section 145, 151
High Courts20 Jul 1933
Damodar Das Vs Morgan and Co.
Calcutta High Court · AIR 1934 Cal 341
Presidency Small Cause Courts Act, 1882 — Section 39
High Courts19 Jul 1933
Satish Chandra Sarkar and Another Vs Haridas Mitra
Calcutta High Court · AIR 1934 Cal 399
High Courts18 Jul 1933
Arjun Kaibarta and Others Vs Manoranjan De Bhoumick and Others
Calcutta High Court · AIR 1934 Cal 461