High Courts17 Jul 1933
Khajer Naskar and Another Vs Tabrej Ali Naskar
Calcutta High Court · AIR 1933 Cal 752
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 7 of 21
High Courts14 Jul 1933
In Re: News-paper "Advance" and Sudhan Press
Calcutta High Court · AIR 1933 Cal 754
Indian Press (Emergency Powers) Act, 1931 — Section 23, 4(1)
High Courts14 Jul 1933
Jiban Krista Kundu Vs Rai Hari Nath Ghose Bahadur and Another
Calcutta High Court · AIR 1933 Cal 826 : 147 Ind. Cas. 459
Limitation Act, 1963 — Section 20
High Courts14 Jul 1933
In Re: Brojendra Nath Gupta, Editor, Printer and Publisher of The "Advance" and Another
Calcutta High Court · 145 Ind. Cas. 881
High Courts13 Jul 1933
Manmatha Nath Mitter Vs Promatha Nath Chatterjee and Others
Calcutta High Court · AIR 1934 Cal 288 : 150 Ind. Cas. 238
High Courts13 Jul 1933
Latifannessa Bibi and Others Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1934 Cal 202
Partition Act, 1893 — Section 4
High Courts13 Jul 1933
Nolin Behari Bosu Vs Hari Pada Bhuia and Others
Calcutta High Court · AIR 1934 Cal 452
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Jul 1933
Jarman Gomez Vs Ram Kumar Kaibarta and Others
Calcutta High Court · AIR 1934 Cal 127
High Courts11 Jul 1933
Deb Nath Moral Vs Sashi Bhusan Moral and Others
Calcutta High Court · AIR 1934 Cal 82
Transfer of Property Act, 1882 — Section 43
High Courts11 Jul 1933Allowed
Haripada Pal Ghosh Vs Tofajaddi Ijardar
Calcutta High Court · (1933) 07 CAL CK 0028
High Courts11 Jul 1933
Digambar Paul Ghosh and Others Vs Tufazuddi Ijaradar and Others
Calcutta High Court · AIR 1934 Cal 80a
Bengal Tenancy Act, 1885 — Section 48
High Courts11 Jul 1933
ASSAM RAILWAYS AND TRADING CO. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1934) 2 ITR 9
Finance Act, 1920 — Section 27
High Courts07 Jul 1933
Sachindra Kar Gupta Vs Emperor
Calcutta High Court · AIR 1933 Cal 692
Arms Act, 1878 — Section 13, 14, 19(c)
High Courts07 Jul 1933
Sudha Mukhi Debi Vs Chairman of Commissioners of the Tollygunge Municipality
Calcutta High Court · AIR 1934 Cal 148 : 150 Ind. Cas. 89
Bengal Municipal Act, 1884 — Section 363Limitation Act, 1963 — Article 97(1)
High Courts05 Jul 1933
Haris Chandra Choudhury Vs Nishi Kanta Nandy and Others
Calcutta High Court · AIR 1934 Cal 292
Bengal Tenancy Act, 1885 — Section 15
High Courts04 Jul 1933
Nijibal Islam Molla Vs Golam Afsar Molla and Others
Calcutta High Court · AIR 1934 Cal 277
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jul 1933Allowed
Kangal Chandra Mandal and Others Vs Nandalal Marwari and Another
Calcutta High Court · (1933) 07 CAL CK 0011
High Courts04 Jul 1933
Naresh Chandra Lahiri Vs Jogesh Chandra Majumdar
Calcutta High Court · AIR 1934 Cal 251
High Courts03 Jul 1933
Jafar Ali and Others Vs James Finlay and Co.
Calcutta High Court · AIR 1933 Cal 647
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts03 Jul 1933
Narayan Chandra Dutt and Others Vs Sm. Bhuban Mohini Basu Mallik
Calcutta High Court · AIR 1934 Cal 244