High Courts21 Aug 1933
Khagendra Nath Ghose Vs Monmotha Nath Manna and Others
Calcutta High Court · AIR 1934 Cal 469
Letters Patent Act, 1865 — Section 15
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 5 of 21
High Courts18 Aug 1933
Gholam Hossain Shah and Others Vs Sayed Muslim Hossain and Others
Calcutta High Court · AIR 1934 Cal 348 : 150 Ind. Cas. 124
Religious Endowments Act, 1863 — Section 14, 18
High Courts18 Aug 1933
(Prince) Gholam Hossain Shah and Others Vs Altaf Hossain and Others
Calcutta High Court · AIR 1934 Cal 328
Religious Endowments Act, 1863 — Section 7Specific Relief Act, 1877 — Section 40
High Courts17 Aug 1933
Haripada Roy Chowdhury and Others Vs Jagai Shao
Calcutta High Court · AIR 1934 Cal 511
Contract Act, 1872 — Section 16, 74
High Courts15 Aug 1933
Jogesh Chandra Mukerjee Vs Rai Beharilal Mitra Bahadur and Others
Calcutta High Court · 153 Ind. Cas. 313
High Courts15 Aug 1933
Jogesh Chandra Mukherjee Vs Rai Beharilal Mitra Bahadur and Others
Calcutta High Court · AIR 1934 Cal 799
High Courts15 Aug 1933
Hriday Kishore Nandi Vs Hari Bhusan Dey and Others
Calcutta High Court · AIR 1934 Cal 250
High Courts11 Aug 1933
Srish Chandra Ganguly Vs Esom Mussalli and Others
Calcutta High Court · AIR 1934 Cal 280
Bengal Tenancy Act, 1885 — Section 155, 23, 25
High Courts11 Aug 1933
Jnanendra Bhusan Bakshi Vs Chairman Municipal Commissioner, Naihati Municipality
Calcutta High Court · AIR 1934 Cal 501
Bengal Municipal Act, 1932 — Section 123, 128
High Courts11 Aug 1933
Naku Sheik and Others Vs Harish Chandra Chakravarty and Others
Calcutta High Court · AIR 1934 Cal 411 : 150 Ind. Cas. 374
High Courts11 Aug 1933
Shivaprasad Singh Vs Prayagkumari Debee and Others
Calcutta High Court · AIR 1935 Cal 39
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Succession Act, 1925 — Section 303, 304
High Courts10 Aug 1933
Superintendent and Remembrancer of Legal Affairs Vs Luchmi Narayan Sarman and Another
Calcutta High Court · AIR 1933 Cal 776a : 145 Ind. Cas. 773
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts10 Aug 1933
Dwarkanath Das Sarkar Vs Prasannakumar De
Calcutta High Court · AIR 1934 Cal 413
Bengal Tenancy Act, 1885 — Section 158
High Courts09 Aug 1933
Asutosh Pramanik and Another Vs Jibandhan Ganguly
Calcutta High Court · AIR 1933 Cal 822 : 147 Ind. Cas. 209
Bengal Tenancy Act, 1885 — Section 182
High Courts09 Aug 1933
Bhagaban Das Mahesri Vs Prosanna Dev Raikot and Others
Calcutta High Court · AIR 1934 Cal 433
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts07 Aug 1933
Nagendra Chandra Ganguli and Others Vs Benamali Das and Others
Calcutta High Court · AIR 1934 Cal 487 : 152 Ind. Cas. 210
High Courts04 Aug 1933
Akshay Kumar Maiti and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 880 : 145 Ind. Cas. 874
Penal Code, 1860 (IPC) — Section 498
High Courts01 Aug 1933
S.R. Varma and Another Vs Emperor
Calcutta High Court · AIR 1934 Cal 271
Calcutta Police Act, 1866 — Section 44
High Courts01 Aug 1933
Annada Kumar Roy and Another Vs Sheikh Madan and Others
Calcutta High Court · AIR 1934 Cal 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts01 Aug 1933
Hem Chandra Bhaduri and Others Vs Purna Chandra Sarkar and Others
Calcutta High Court · AIR 1934 Cal 788 : 153 Ind. Cas. 134
Bengal Tenancy Act, 1885 — Section 106Evidence Act, 1872 — Section 11, 13, 43