COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 4 of 21
Surendra Nath Das Vs Emperor
Calcutta High Court · AIR 1933 Cal 833 : 147 Ind. Cas. 999
Hem Chandra Naskar and Another Vs Narendra Nath Bose and Others
Calcutta High Court · AIR 1934 Cal 402
In Re: Burn and Co.
Calcutta High Court · AIR 1934 Cal 515 : 150 Ind. Cas. 404
Kali Charan Haldar Vs Emperor
Calcutta High Court · AIR 1933 Cal 835 : 145 Ind. Cas. 863
Annadaprosad Adak Vs Mihilal Adak
Calcutta High Court · AIR 1934 Cal 650 : 152 Ind. Cas. 518
Sachai Gopinath Harish Chandra Bhagaban Chandra Saha Vs Firm Kukari Protab Chandra Saha and Others
Calcutta High Court · AIR 1934 Cal 477 : 152 Ind. Cas. 219
IN THE MATTER OF MESSRS. BURN and CO.
Calcutta High Court · (1934) 2 ITR 30
Beer Bikramkishore Manikya Vs Sonamani Sharma
Calcutta High Court · AIR 1934 Cal 530
Sheikh Fakir and Others Vs Moslem Mandal and Others
Calcutta High Court · AIR 1935 Cal 253 : 155 Ind. Cas. 719
Habibulla Gazi Vs Ananda Charan Kajuri and Others
Calcutta High Court · AIR 1934 Cal 269
Major Robert Stuart Wauchope Vs Emperor
Calcutta High Court · AIR 1933 Cal 800
Sakti Saran Sinha and Others Vs Radha Raman Mondal and Others
Calcutta High Court · AIR 1934 Cal 396
Khagendra Nath Ghose Vs Monmotho Nath Manna
Calcutta High Court · (1933) 08 CAL CK 0011
Bibhu Bhusan Dutta and Others Vs Anadi Nath Dutt and Others
Calcutta High Court · AIR 1934 Cal 87 : 150 Ind. Cas. 398
Kandarpa Mohan Gossain Vs Akhoy Chandra Bose and Another
Calcutta High Court · AIR 1934 Cal 379 : 150 Ind. Cas. 179
Joy Kumar Deb Vs Jamiraddin and Another
Calcutta High Court · AIR 1934 Cal 307
Masihuddin and Others Vs Akbar Ali and Others
Calcutta High Court · AIR 1934 Cal 367
Ashutosh Ghose Vs Sudhangshu Bhusan Ghose
Calcutta High Court · AIR 1934 Cal 494