High Courts23 Nov 1933
Dharanidhar Mandal Vs Emperor
Calcutta High Court · AIR 1934 Cal 432
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 201, 304, 325
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 3 of 21
High Courts23 Nov 1933
Prasannakumar Datta Vs Secy. of State
Calcutta High Court · AIR 1934 Cal 525
Land Acquisition Act, 1894 — Section 18, 23(4)
High Courts21 Nov 1933
Prokash Chandra Chakravarthy and Others Vs Barada Kishore Chakravarty and Others
Calcutta High Court · AIR 1934 Cal 282
Civil Procedure Code, 1908 (CPC) — Section 11, 48
High Courts21 Nov 1933
Gourgopal De Sarkar and Others Vs Kamalkalika Datta and Others
Calcutta High Court · AIR 1934 Cal 559 : 152 Ind. Cas. 69
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, 73
High Courts21 Nov 1933
Sm. Charubala Basu Vs German Gomez
Calcutta High Court · AIR 1934 Cal 499 : 152 Ind. Cas. 212
Evidence Act, 1872 — Section 116
High Courts21 Nov 1933
Annada Sundari Gupta Vs Ratan Ram Deb
Calcutta High Court · AIR 1934 Cal 370
Letters Patent Act, 1865 — Section 15
High Courts17 Nov 1933
Bhudhar Chandra Chattopadhya Vs Keshab Chandra Ghose and Another
Calcutta High Court · AIR 1934 Cal 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts17 Nov 1933
Trailakya Nath Bhattacharjee Vs Bhupendra Nath Mukherjee
Calcutta High Court · AIR 1934 Cal 257 : 150 Ind. Cas. 123
Bengal Tenancy Act, 1885 — Section 105, 107(2)
High Courts17 Nov 1933
Kalachand Bysack Vs Amulyadhone Banerjee
Calcutta High Court · AIR 1934 Cal 474
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts15 Nov 1933
Pratul Chandra Mitra Vs Commandant, Hijli Detention Camp
Calcutta High Court · AIR 1934 Cal 259
Criminal Law (Amendment) Act, 1925 — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1915 — Section 124(1)
High Courts15 Nov 1933
Nalaki and Others Vs Abhayacharan Sil and Others
Calcutta High Court · AIR 1934 Cal 294
High Courts14 Nov 1933
Emperor Vs Surjya Kumar Sen and Another
Calcutta High Court · AIR 1934 Cal 221 : 147 Ind. Cas. 32
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 109, 121, 121A, 302
High Courts12 Sept 1933
Mukunda Murari Pal Vs Emperor
Calcutta High Court · AIR 1934 Cal 10
Penal Code, 1860 (IPC) — Section 302, 398
High Courts30 Aug 1933
Sree Sheikh Arip Vs Brojendra Kishore Roy Chowdhury and Others
Calcutta High Court · AIR 1934 Cal 26 : 147 Ind. Cas. 191
Bengal Tenancy Act, 1885 — Section 174
High Courts30 Aug 1933
Raja Kirtyananda Singh Bahadur and Others Vs Radha Benode Gupta
Calcutta High Court · AIR 1934 Cal 278
Bengal Tenancy Act, 1885 — Section 148A
High Courts29 Aug 1933
Dahu Raut and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 870 : 145 Ind. Cas. 937
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts29 Aug 1933
Bhabadeb Chatterjee Vs Hemanta Kumari Debi and Another
Calcutta High Court · AIR 1934 Cal 467 : 152 Ind. Cas. 172
Bengal Tenancy Act, 1885 — Section 105, 107
High Courts29 Aug 1933
Bhabadeb Chatterjee Vs Gopesh Chandra Nandi
Calcutta High Court · AIR 1934 Cal 306
Bengal Tenancy Act, 1885 — Section 105