High Courts27 Nov 1933

Sadek Mandal Vs Emperor

Calcutta High Court · AIR 1934 Cal 173 : 147 Ind. Cas. 860

Criminal Procedure Code, 1898 (CrPC) — Section 307, 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Nov 1933

Hira Lal Ahir Vs Emperor

Calcutta High Court · AIR 1934 Cal 240

Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 116, 161, 451Prisons Act, 1894 — Section 42