High Courts16 Jan 1933
Jagendra Chandra Roy Vs Superintendent of the Dum Dum Special Jail
Calcutta High Court · AIR 1933 Cal 280
Government of India Act, 1915 — Section 72Interpretation Act, 1889 — Section 38(2)
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 21 of 21
High Courts13 Jan 1933
Maharaja Bir Bikram Kishore Vs Munshi Tafazzal, Hussein and Others
Calcutta High Court · AIR 1933 Cal 632
Bengal Cess Act, 1880 — Section 54
High Courts13 Jan 1933
Rafat Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 640 : 145 Ind. Cas. 861
Penal Code, 1860 (IPC) — Section 149, 304
High Courts13 Jan 1933
Manir Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 638 : 145 Ind. Cas. 889
Penal Code, 1860 (IPC) — Section 109, 302
High Courts13 Jan 1933
Beer Bikramkishobe Manikya Vs Tafazzal Hossain
Calcutta High Court · (1933) 01 CAL CK 0006
High Courts12 Jan 1933
Bhagabaticharan Patra Vs Emperor
Calcutta High Court · AIR 1933 Cal 644 : 145 Ind. Cas. 962
Evidence Act, 1872 — Section 24
High Courts11 Jan 1933
F.J. Eugster Vs E.O. Gammeter
Calcutta High Court · AIR 1933 Cal 820 : 147 Ind. Cas. 484
High Courts10 Jan 1933
Amirannessa Bibi and Others Vs Hatemali Khan and Others
Calcutta High Court · AIR 1933 Cal 739
High Courts09 Jan 1933
Kandarpamohan Goswami Vs Akshayachandra Basu
Calcutta High Court · AIR 1933 Cal 529
High Courts09 Jan 1933
Kabil Gazi Vs Madari Bibi
Calcutta High Court · AIR 1933 Cal 630 : 145 Ind. Cas. 828
High Courts06 Jan 1933
Pranballav Saha and Another Vs Bhagaban Chandra Seal and Others
Calcutta High Court · AIR 1933 Cal 588 : 145 Ind. Cas. 657
Registration Act, 1908 — Section 17(2)(11)
High Courts05 Jan 1933
Abdur Rahim Molla and Others Vs Tamijaddin Molla
Calcutta High Court · AIR 1933 Cal 580 : 145 Ind. Cas. 381
High Courts05 Jan 1933
Jalpaiguri Banking and Trading Corporation, Ltd. Vs Samaresh Chakrabarti
Calcutta High Court · AIR 1933 Cal 535 : 145 Ind. Cas. 666
High Courts04 Jan 1933
Mahendrakumar Baishya Shaha Vs Deeneshchandra Ray Chaudhuri
Calcutta High Court · AIR 1933 Cal 561 : 145 Ind. Cas. 597
Provincial Insolvency Act, 1920 — Section 52
High Courts03 Jan 1933
Rajeswari Debi Vs Emperor
Calcutta High Court · AIR 1933 Cal 861 : 147 Ind. Cas. 1007
Penal Code, 1860 (IPC) — Section 302