High Courts25 Jan 1933
Rajaneekanta Laha Vs Atulchandra Seal
Calcutta High Court · AIR 1933 Cal 636 : 145 Ind. Cas. 836
Bengal Tenancy Act, 1885 — Section 188, 26F
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 20 of 21
High Courts25 Jan 1933
Taraprasanna Ganguly and Others Vs Naresh Chandra Chakrabarty and Others
Calcutta High Court · AIR 1933 Cal 329
Trusts Act, 1882 — Section 75, 76
High Courts25 Jan 1933
Syed Ali Bakhtour and Others Vs Hazi Khandker Altaf Hossain and Others
Calcutta High Court · (1933) 01 CAL CK 0005
High Courts24 Jan 1933
Govind Chandra Ghose Vs Jamaluddin Mondal and Others
Calcutta High Court · AIR 1933 Cal 621
Transfer of Property Act, 1882 — Section 85
High Courts24 Jan 1933
Dharanidhar Roy Vs P.D. Sethi and Others
Calcutta High Court · AIR 1933 Cal 379
High Courts24 Jan 1933
Mahim Chandra Gope Vs Sailendra Chandra De and Others
Calcutta High Court · AIR 1934 Cal 384 : 150 Ind. Cas. 529
High Courts24 Jan 1933
Nabin Chandra Chakravarty and Others Vs Ramesh Chandra Chakravarty and Others
Calcutta High Court · AIR 1933 Cal 745
Transfer of Property Act, 1882 — Section 106
High Courts23 Jan 1933
Susarmoy Sen and Another Vs Bibhuti Bhusan Jana
Calcutta High Court · AIR 1933 Cal 689 : 147 Ind. Cas. 449
Provincial Insolvency Act, 1920 — Section 53
High Courts21 Jan 1933Dismissed
Brojendra Nath Ganguly Vs Raja Pramatha Bhusan Dev Rai Bahadur and Others
Calcutta High Court · (1933) 01 CAL CK 0021
High Courts20 Jan 1933
Forman Mandal and Others Vs Basanta Kumari Debya
Calcutta High Court · AIR 1933 Cal 727
High Courts20 Jan 1933
Tarapada Mitra and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 603 : 145 Ind. Cas. 814
Penal Code, 1860 (IPC) — Section 117, 120B, 506
High Courts20 Jan 1933
Bibhuti Bhusan Shome Vs Baidya Nath Dey and Another
Calcutta High Court · (1933) 01 CAL CK 0002
High Courts20 Jan 1933
Jagadambya Debya Vs Bibhuti Bhusan Sarkar and Others
Calcutta High Court · AIR 1933 Cal 407
High Courts19 Jan 1933
Ananta Kumar Mukherji Vs Emperor
Calcutta High Court · AIR 1933 Cal 679 : 147 Ind. Cas. 827
Arms Act, 1959 — Section 20
High Courts19 Jan 1933
Sm. Balkish Bibi and Others Vs Faridal Alam and Another
Calcutta High Court · AIR 1933 Cal 636a
Bengal Land Revenue Sales Act, 1859 — Section 33, 34
High Courts18 Jan 1933
Chand Bibi and Others Vs Santoshkumar Pal
Calcutta High Court · AIR 1933 Cal 641
High Courts17 Jan 1933
Hafez Molla and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 639 : 145 Ind. Cas. 816
Penal Code, 1860 (IPC) — Section 304, 324, 326, 365
High Courts17 Jan 1933
Midnapore Zamindary Co., Ltd. Vs Abdul Zalil Mia
Calcutta High Court · AIR 1933 Cal 627
High Courts17 Jan 1933
Gouranga Behari Basak and Another Vs Manindra Nath Das Gupta
Calcutta High Court · AIR 1933 Cal 625 : 145 Ind. Cas. 826
High Courts17 Jan 1933
Basanta Kumari Debya Vs Nalini Nath Bhattacharjee
Calcutta High Court · 150 Ind. Cas. 732
Court Fees Act, 1870 — Section 7(iv)(c)