High Courts21 Feb 1933
Secy. of State Vs Bhola Nath Mitra
Calcutta High Court · AIR 1933 Cal 409
Railways Act, 1890 — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 18 of 21
High Courts21 Feb 1933
Nirmala Bala Devi Vs Bejay Pada Ganguly
Calcutta High Court · AIR 1933 Cal 675
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1933
Brojendra Nath Ganguly Vs Promatha Bhusan Dev and Others
Calcutta High Court · AIR 1933 Cal 412
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts21 Feb 1933
Pahar Ujalaba Co-operative Bank and Others Vs Adu Bhuia and Others
Calcutta High Court · AIR 1933 Cal 695a : 147 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts20 Feb 1933
Taraprasanna Ray Vs Faridunnessa Khatun
Calcutta High Court · AIR 1933 Cal 703 : 147 Ind. Cas. 216
Bengal Tenancy Act, 1885 — Section 67
High Courts15 Feb 1933
Mohamed Ismail and Another Vs Lal Mia (Muktear)
Calcutta High Court · AIR 1933 Cal 784
Bengal Tenancy Act, 1885 — Section 26J
High Courts15 Feb 1933
Krishna Mohan Kundu Vs Nripendra Nath Nandi and Others
Calcutta High Court · AIR 1933 Cal 662 : 147 Ind. Cas. 314
High Courts15 Feb 1933
Jatindra Nath Raha and Others Vs Kali Kista Roy Choudhury and Others
Calcutta High Court · AIR 1933 Cal 416
Bengal Tenancy Act, 1885 — Section 40, 7
High Courts15 Feb 1933
Nutbehari Sarkar Vs Saroda Prosad Chowdhury and Another
Calcutta High Court · AIR 1933 Cal 358
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 323
High Courts14 Feb 1933
Chuni Lal Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 732
Calcutta Municipal Act, 1923 — Section 387(5), 488(2)
High Courts14 Feb 1933
Bankim Behary Maiti Vs Prabodh Chandra Maity
Calcutta High Court · AIR 1934 Cal 284
High Courts10 Feb 1933
Ambika Charan De and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 361
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 145, 151Police Act, 1861 — Section 30(2)
High Courts10 Feb 1933
Menaka Bala Dasi Vs Hiralal Govindlal and Another
Calcutta High Court · AIR 1933 Cal 816 : 147 Ind. Cas. 206
High Courts10 Feb 1933
K.C. Dhar Vs Ahmad Bux
Calcutta High Court · AIR 1933 Cal 735
Carriers Act, 1865 — Section 8, 9
High Courts09 Feb 1933
Nirmala Sundari Debi Vs Golap Bashini Debi
Calcutta High Court · AIR 1934 Cal 49 : 150 Ind. Cas. 68
High Courts09 Feb 1933
Manmathanath Kundu and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 401
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438
High Courts09 Feb 1933
Karunakumar Datta Gupta Vs Lankaran Patwari
Calcutta High Court · AIR 1933 Cal 759
Contract Act, 1872 — Section 23G
High Courts08 Feb 1933
Corporation of Calcutta Vs R.C. Banerji
Calcutta High Court · AIR 1933 Cal 727a : 147 Ind. Cas. 204