High Courts01 Mar 1933
Kshetra Mohan Ghose and Another Vs Gour Mohan Kapali
Calcutta High Court · AIR 1934 Cal 21 : 147 Ind. Cas. 1025
Civil Procedure Code, 1908 (CPC) — Section 148
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 17 of 21
High Courts01 Mar 1933
Bayatulla Mandal Vs Purnendra Narayan Roy Deb Barman and Another
Calcutta High Court · AIR 1933 Cal 813
Bengal Tenancy Act, 1885 — Section 29
High Courts28 Feb 1933
Ajad Bakt Mandal Vs Rebati Mohan Chowdhury
Calcutta High Court · AIR 1934 Cal 13 : 147 Ind. Cas. 1061
Bengal Tenancy Act, 1885 — Section 52
High Courts28 Feb 1933
Graham Vs Henry Gidney
Calcutta High Court · AIR 1933 Cal 708
Criminal Procedure Code, 1898 (CrPC) — Section 448
High Courts28 Feb 1933Dismissed
Khudiram Bhakat Vs Shomnath Banerjee and Others
Calcutta High Court · (1933) 02 CAL CK 0025
High Courts28 Feb 1933
Lalit Mohan Roy and Others Vs Sarat Chandra Saha
Calcutta High Court · AIR 1933 Cal 855
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts28 Feb 1933
Niharmala Debee Vs Sarojebandhu Bhattacharjya
Calcutta High Court · AIR 1933 Cal 728
High Courts24 Feb 1933
Elokeshee Dasee Vs Kunjabihari Basak
Calcutta High Court · AIR 1933 Cal 696 : 147 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts24 Feb 1933
Shadanchandra Bhandari Vs Shewnarayan Golabrai
Calcutta High Court · AIR 1933 Cal 699 : 147 Ind. Cas. 191
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts24 Feb 1933
Mehr Ali Mia and Others Vs Bidyut Baran Mukherjee and Another
Calcutta High Court · AIR 1933 Cal 424
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts24 Feb 1933
Tarakeswar Ray and Others Vs Sreejukta Saraju Bala Debi
Calcutta High Court · AIR 1934 Cal 5
Bengal Tenancy Act, 1885 — Section 158A
High Courts23 Feb 1933
Abdus Sattar Vs Mohini Mohan Das and Others
Calcutta High Court · AIR 1933 Cal 684
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts22 Feb 1933
In Re: Ernest Clarence O''Brien
Calcutta High Court · AIR 1933 Cal 701 : 147 Ind. Cas. 422
Presidency Towns Insolvency Act, 1909 — Section 17, 52(2)Transfer of Property Act, 1882 — Section 12
High Courts22 Feb 1933
Ashutosh Choudhury Vs Sm. Kumed Kamini Dasi
Calcutta High Court · AIR 1933 Cal 422
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts22 Feb 1933
Alexander Brault Vs Indrakrishna Kaul
Calcutta High Court · AIR 1933 Cal 706 : 147 Ind. Cas. 455
Penal Code, 1860 (IPC) — Section 417, 420
High Courts22 Feb 1933
Kaluram Marwari Vs Matilal
Calcutta High Court · AIR 1933 Cal 715 : 147 Ind. Cas. 359
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts22 Feb 1933
Pramatha Bhusan Roy and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 402
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 386(2), 438Penal Code, 1860 (IPC) — Section 117
High Courts21 Feb 1933
Sundar Ram Vs Emperor
Calcutta High Court · AIR 1933 Cal 752a
Criminal Procedure Code, 1898 (CrPC) — Section 344(1)
High Courts21 Feb 1933
Tahiruddin Ahmad Vs Masihuddin Ahmad
Calcutta High Court · AIR 1933 Cal 716 : 147 Ind. Cas. 196
High Courts21 Feb 1933
Benarasidas Khandelwal and Another Vs Angira Debi and Others
Calcutta High Court · AIR 1934 Cal 33