High Courts21 Mar 1933
Abdul Latif and Others Vs Hamed Gazi and Others
Calcutta High Court · AIR 1933 Cal 898
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 15 of 21
High Courts21 Mar 1933
Jitendra Lal Banerjee Vs Emperor
Calcutta High Court · AIR 1933 Cal 458
Press (Emergency Powers) Act, 1931 — Section 18
High Courts21 Mar 1933
Mangal Namadas Vs Kali Sundar Bhadra and Others
Calcutta High Court · AIR 1933 Cal 525
Bengal Tenancy Act, 1885 — Section 35, 36, 52
High Courts20 Mar 1933
Emperor Vs Satish Chandra Dutta
Calcutta High Court · AIR 1933 Cal 456
Criminal Procedure Code, 1898 (CrPC) — Section 438Indian Medical Degrees Act, 1916 — Section 5
High Courts16 Mar 1933
Jyotishchandranarayan Ray and Others Vs Radhikachandranarayan Ray and Others
Calcutta High Court · AIR 1933 Cal 892
High Courts16 Mar 1933
Jullu Rahman Shaikh Vs Tenee Shaikh and Others
Calcutta High Court · AIR 1933 Cal 882
High Courts16 Mar 1933
Radhika Mohon Gope Vs Hari Bashi Saha and Others
Calcutta High Court · AIR 1933 Cal 812
Transfer of Property Act, 1882 — Section 53
High Courts16 Mar 1933
Kristo Behary Dutt Vs Sarojini Dassi
Calcutta High Court · AIR 1933 Cal 858 : 147 Ind. Cas. 473
High Courts15 Mar 1933
Asraf Ali and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 426
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 302
High Courts14 Mar 1933
Kamini Kumar Choudhuri Vs Sasanka Sekhar Choudhuri and Others
Calcutta High Court · AIR 1933 Cal 814
High Courts14 Mar 1933
Nibaran Chandra Dutta Vs Amar Chandra Das
Calcutta High Court · AIR 1933 Cal 419
Bengal Tenancy Act, 1885 — Section 85Letters Patent Act, 1865 — Section 15
High Courts13 Mar 1933
Fanindra Kumar Das Vs Rahat Bux Choudhury, and Others
Calcutta High Court · AIR 1933 Cal 447
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts13 Mar 1933
Altap Ali and Others Vs Srish Chandra Dutta and Others
Calcutta High Court · AIR 1933 Cal 864 : 147 Ind. Cas. 740
Bengal Tenancy Act, 1885 — Section 30
High Courts13 Mar 1933
The Assam Bengal Railway Company, Limited Vs Hari Mohan Pal and Others
Calcutta High Court · 146 Ind. Cas. 884
High Courts13 Mar 1933
Jiban Krishna Chakrabarty Vs Abdul Kader Chowdhury
Calcutta High Court · AIR 1933 Cal 435
Bengal Tenancy Act, 1885 — Section 49, 49(b), 49B, 49C
High Courts13 Mar 1933
Assam Bengal Ry. Co., Ltd. Vs Hari Mohun Pal and Others
Calcutta High Court · AIR 1933 Cal 440
High Courts13 Mar 1933
Govinda Prosad Shah and Another Vs Sreemutty Charusila Dassi
Calcutta High Court · AIR 1933 Cal 875 : 147 Ind. Cas. 1238
Government of India Act, 1915 — Section 17
High Courts13 Mar 1933
Dasarathi Kumar Vs Sarat Chandra Ghose and Another
Calcutta High Court · AIR 1934 Cal 135
Transfer of Property Act, 1882 — Section 106, 116
High Courts13 Mar 1933
Phaneendrakumar Das Vs Rahatbux Chaudhuri
Calcutta High Court · (1933) 03 CAL CK 0002
High Courts09 Mar 1933
Nagarmull Chaudhuri Vs Jhabarmull Sureka
Calcutta High Court · AIR 1933 Cal 909
Presidency Towns Insolvency Act, 1909 — Section 36