COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 14 of 21
Harendra Nath Chaudhury Vs Dwijendra Nath Banerji and Others
Calcutta High Court · AIR 1933 Cal 787
Sukhomoy Biswas and Another Vs Asia Khatun
Calcutta High Court · AIR 1934 Cal 653 : 152 Ind. Cas. 24
Shantaram Sharma Vs Kanai Lal Jatia and Another
Calcutta High Court · AIR 1934 Cal 137
Shreehari Das Vs Adwaitachandra Mandal
Calcutta High Court · AIR 1933 Cal 908 : 147 Ind. Cas. 727
Nripendra Bhooshan Ray Vs Jogendra Nath Ray
Calcutta High Court · AIR 1933 Cal 890 : 147 Ind. Cas. 1220
Anupama Ghose and Others Vs Parbati Mistery and Others
Calcutta High Court · AIR 1934 Cal 92
Nezamal Ashan and Others Vs Golam Mahammad and Others
Calcutta High Court · AIR 1934 Cal 80 : 147 Ind. Cas. 800
Nrisingha Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1933 Cal 792
Hem Lal Ganguly Vs Emperor
Calcutta High Court · AIR 1934 Cal 101 : 147 Ind. Cas. 1041
Jnanendrakumar Ray Chaudhuri Vs Amritakrishna Datta
Calcutta High Court · AIR 1933 Cal 886
Jnanendra Kumar Ray Chaudhuri Vs Amrita Krishna Datta
Calcutta High Court · 147 Ind. Cas. 797
Kalipada Banerji Vs Charubala Dasee
Calcutta High Court · AIR 1933 Cal 887
Swadesh Ranjan Dutta Vs Emperor
Calcutta High Court · AIR 1934 Cal 161
Gopal Chandra Poddar Vs Lakshmi Kanta Saha
Calcutta High Court · AIR 1933 Cal 817 : 147 Ind. Cas. 492
Harnathrai Binjraj Vs Churamoni Shah and Others
Calcutta High Court · AIR 1934 Cal 175
Parabi Bibi and Others Vs Birendra Nath Sarkar and Others
Calcutta High Court · AIR 1933 Cal 543
Naran Chandra Ghose and Others Vs Rangalal Ghose and Others
Calcutta High Court · 150 Ind. Cas. 744
Dharani Mohan Roy Vs Rajani Kanta Tarafdar and Others
Calcutta High Court · AIR 1934 Cal 146