High Courts09 May 1933
Moni Mohan Pal and Others Vs Gour Chandra Das and Others
Calcutta High Court · AIR 1934 Cal 71
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 12 of 21
High Courts08 May 1933
Nabin Kishori Choudhurany Vs Jagneswar Sanyal and Others
Calcutta High Court · AIR 1933 Cal 809
Companies Act, 1956 — Section 153
High Courts08 May 1933Dismissed
Pabna Dhana Bhandar, Co. Ltd., (in Liquidation) Vs Jagneswar Sanyal and Others
Calcutta High Court · (1933) 05 CAL CK 0005
High Courts07 May 1933
Ahamed Mahammad Paruk Vs Praphullanath Tagore
Calcutta High Court · AIR 1935 Cal 84
Presidency Towns Insolvency Act, 1909 — Section 9(e)
High Courts03 May 1933
Surendralal Kundu Vs Ahmmad Ali
Calcutta High Court · AIR 1933 Cal 912 : 147 Ind. Cas. 808
High Courts03 May 1933
Govinda Chandra Choudhury and Others Vs Nagendra Kumar Choudhury
Calcutta High Court · AIR 1934 Cal 39
Bengal Tenancy Act, 1885 — Section 26F
High Courts03 May 1933
Sukhadakanta Bhattacharjya Vs Jogineekanta Bhattacharjya
Calcutta High Court · AIR 1934 Cal 73
Transfer of Property Act, 1882 — Section 68
High Courts02 May 1933
Debendra Kumar Dutta Vs Pramada Kanta Lahiry and Others
Calcutta High Court · AIR 1933 Cal 879 : 147 Ind. Cas. 718
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1933
Abdul Jalil and Others Vs Mahamuda Khatun and Another
Calcutta High Court · AIR 1934 Cal 3 : 147 Ind. Cas. 1040
Bengal Tenancy Act, 1885 — Section 26F
High Courts01 May 1933
Devendra Nath Khan Vs Dhanmani Dassi and Others
Calcutta High Court · AIR 1934 Cal 95 : 147 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts28 Apr 1933Dismissed
Gopendra Prosad Sukul and Another Vs Ram Kishore Saha and Others
Calcutta High Court · (1933) 04 CAL CK 0037
High Courts28 Apr 1933
Jatendrakumar Das Vs Mahendrachandra Banikya
Calcutta High Court · AIR 1933 Cal 906
Limitation Act, 1963 — Article 182(5)
High Courts28 Apr 1933
Gopendraprasad Shukul and Others Vs Ramkishore Shaha
Calcutta High Court · AIR 1933 Cal 919
Bengal Tenancy Act, 1885 — Section 148(o)
High Courts28 Apr 1933
Hridayanath Ray Vs Prabodhchandra Khan
Calcutta High Court · AIR 1933 Cal 923 : 147 Ind. Cas. 747
Specific Relief Act, 1877 — Section 9
High Courts28 Apr 1933
New Birbhum Coal Co., Ltd. Vs Surendra Nath Laik and Others
Calcutta High Court · AIR 1934 Cal 205 : 150 Ind. Cas. 504
High Courts28 Apr 1933
Sanatkumar Mukherji Vs Narayanchandra Ghose
Calcutta High Court · AIR 1933 Cal 926 : 147 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 106
High Courts27 Apr 1933
Kalidas Das Vs Satyesh Chandra Sarkar and Others
Calcutta High Court · AIR 1933 Cal 554
High Courts27 Apr 1933
Kalidas Das Vs Srimati Satkari Dassi and Another
Calcutta High Court · 147 Ind. Cas. 466
Bengal Land Revenue Sales Act, 1859 — Section 28, 3, 37
High Courts26 Apr 1933
Monomohan Roy Choudhury Vs Bhupal Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1934 Cal 122a
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Apr 1933
Haridas Sadhu Khan and Another Vs Giridhari Sadhu Khan and Another
Calcutta High Court · AIR 1934 Cal 59
Civil Procedure Code, 1908 (CPC) — Section 115