High Courts05 Jun 1933
Mozam Dafadar and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 563
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 10 of 21
High Courts05 Jun 1933
Bhupendra Nath Sinha Vs Giridharilal Nagar
Calcutta High Court · AIR 1933 Cal 582 : 145 Ind. Cas. 416
Larceny Act, 1916 — Section 40(4)Penal Code, 1860 (IPC) — Section 406
High Courts05 Jun 1933
Chowdhurani Vs Promoda Sundari Rai Chowdhurani and Others
Calcutta High Court · 148 Ind. Cas. 1203
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 26 Rule 8, Order 9 Rule 13, 115
High Courts05 Jun 1933
Superintendent and Remembrancer of Legal Affairs Vs Khodabaksha Shah
Calcutta High Court · AIR 1934 Cal 242
Criminal Procedure Code, 1898 (CrPC) — Section 133, 245, 417Penal Code, 1860 (IPC) — Section 188
High Courts05 Jun 1933
Superintendent and Remembrancer of Legal Affairs Vs Khoda Baksha Shah
Calcutta High Court · 148 Ind. Cas. 808
Criminal Procedure Code, 1898 (CrPC) — Section 133, 417Penal Code, 1860 (IPC) — Section 188
High Courts02 Jun 1933
Manar Ali and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 124 : 147 Ind. Cas. 1203
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 Jun 1933
Mohinimohan Shaha Vs Binodebihari Shaha
Calcutta High Court · AIR 1934 Cal 43 : 147 Ind. Cas. 1076
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts30 May 1933
Fajer Ali Darji and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 142 : 147 Ind. Cas. 1043
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 326
High Courts29 May 1933
Misrilal Raidani Vs Netaichand Nandi
Calcutta High Court · AIR 1934 Cal 372 : 150 Ind. Cas. 389
High Courts26 May 1933
Kumud Nath Chaudhuri and Another Vs Brojendra Nath Roy
Calcutta High Court · AIR 1933 Cal 647a
High Courts26 May 1933
Shibadas Daw and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 114 : 147 Ind. Cas. 1172
Evidence Act, 1872 — Section 114(b), 133Penal Code, 1860 (IPC) — Section 120B, 410
High Courts25 May 1933
Narendra Nath Samaddar and Others Vs Anandachandra Shaha and Others
Calcutta High Court · AIR 1934 Cal 60 : 147 Ind. Cas. 1031
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 May 1933
Upendra Nath Das and Others Vs Daksha Yani Debya and Others
Calcutta High Court · AIR 1933 Cal 794
Bengal Tenancy Act, 1885 — Section 148(h)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts25 May 1933
Surendra Nath Kabashi and Others Vs Gostha Behari Kabashi
Calcutta High Court · AIR 1934 Cal 139 : 147 Ind. Cas. 1090
Criminal Procedure Code, 1898 (CrPC) — Section 133, 144(2), 435, 439
High Courts24 May 1933
Rajendrachandra Sarkar Vs Bipinchandra Shaha Bhaumik
Calcutta High Court · AIR 1934 Cal 64
Presidency Towns Insolvency Act, 1909 — Section 16(5), 17Transfer of Property Act, 1882 — Section 67
High Courts23 May 1933
Manmatha Nath Mitter Vs Sarada Prasad Chakravarty
Calcutta High Court · AIR 1934 Cal 215
Bengal Tenancy Act, 1885 — Section 103B, 6
High Courts23 May 1933
Shyam Sunder Das Vs L. Ivans and Others
Calcutta High Court · AIR 1933 Cal 590
Civil Procedure Code, 1882 — Section 316
High Courts23 May 1933
Nishi Kanta Shaha Mondal and Others Vs Kumar Promotha Nath Roy and Others
Calcutta High Court · AIR 1934 Cal 145
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 May 1933
Official Assignee Vs Ramchandra Kashera
Calcutta High Court · AIR 1934 Cal 54
Presidency Towns Insolvency Act, 1909 — Section 36, 53, 55