High Courts16 Jun 1933
Garibulla Shekh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 722
Penal Code, 1860 (IPC) — Section 148, 149, 324
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 9 of 21
High Courts15 Jun 1933
Hrishikesh Chatterjee and Others Vs B. Naba Krishna Roy Chowdhury and Others
Calcutta High Court · AIR 1934 Cal 122
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts15 Jun 1933
Khoda Bux Haji and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 105 : 147 Ind. Cas. 1121
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts14 Jun 1933
Utanka Lal Mukerjee and Others Vs Proprietors, (firm) Nitai Chandra Seal and Others
Calcutta High Court · AIR 1934 Cal 177 : 150 Ind. Cas. 69
Contract Act, 1872 — Section 251
High Courts14 Jun 1933
Bhuban Bijay Singh Vs Emperor
Calcutta High Court · AIR 1933 Cal 600
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 353
High Courts14 Jun 1933Dismissed
Krishna Kinkar Mukerjee and Others Vs Tarak Nath Seal and Others
Calcutta High Court · (1933) 06 CAL CK 0027
High Courts13 Jun 1933
Haridas Haldar Vs Charu Chandra Sircar
Calcutta High Court · AIR 1933 Cal 757 : 147 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts13 Jun 1933
Anilkumar Ghosh and Others Vs Hemantakumar Ghosh and Others
Calcutta High Court · AIR 1934 Cal 234
High Courts13 Jun 1933
Ajit Kumar Chatterjee Vs Emperor
Calcutta High Court · AIR 1934 Cal 63 : 147 Ind. Cas. 848
Companies Act, 1956 — Section 134(4), 287Criminal Procedure Code, 1898 (CrPC) — Section 386, 411
High Courts12 Jun 1933
Asutosh Mukherjee and Others Vs Tarapada Mukherjee and Another
Calcutta High Court · AIR 1934 Cal 308 : 150 Ind. Cas. 292
Contract Act, 1872 — Section 253
High Courts12 Jun 1933
Barada Porsad Saha and Another Vs Krishna Chandra Saha and Others
Calcutta High Court · AIR 1934 Cal 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 90
High Courts09 Jun 1933
J.E. James Vs Emperor
Calcutta High Court · AIR 1933 Cal 606a
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 193
High Courts08 Jun 1933
Akshoy Kumar Nandi Vs S.C. Dass and Co.
Calcutta High Court · AIR 1935 Cal 359
High Courts08 Jun 1933
Sarat Chandra Bhattacharjee Vs Shambhu Nath Bhattacharjee and Others
Calcutta High Court · AIR 1934 Cal 36
High Courts08 Jun 1933
Kamiraddi Sheik and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 77 : 147 Ind. Cas. 832
High Courts08 Jun 1933
(Khondkar) Muhammad Amirul Islam Vs Muhammad Abdul Hamid
Calcutta High Court · AIR 1934 Cal 238
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 62
High Courts07 Jun 1933
Davis Hewlet and Co. Vs Emperor
Calcutta High Court · AIR 1933 Cal 598
Calcutta Municipal Act, 1923 — Section 406, 488
High Courts06 Jun 1933
Molla Khan Kabuli Vs Emperor
Calcutta High Court · AIR 1934 Cal 169
Penal Code, 1860 (IPC) — Section 302
High Courts06 Jun 1933
Saroj Ranjan Sinha and Others Vs Joy Durga Dasi
Calcutta High Court · AIR 1934 Cal 140
High Courts05 Jun 1933
Jnanda Sundari Rai Chowdhurani Vs Promada Sundari Rai Chowdhurani and Others
Calcutta High Court · AIR 1934 Cal 116
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115