High Courts03 Jul 1933
Mafizuddin Mandal Vs Rahima. Bibi
Calcutta High Court · AIR 1934 Cal 104
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 8 of 21
High Courts01 Jul 1933
Kangal Chandra Mondal and Others Vs Nandalal Marwari and Another
Calcutta High Court · AIR 1934 Cal 465
High Courts30 Jun 1933
Rajabuddin Mondal Vs Emperor
Calcutta High Court · AIR 1933 Cal 676
Penal Code, 1860 (IPC) — Section 366, 376, 497
High Courts29 Jun 1933
Emperor Vs Bisnoo Chandra Das
Calcutta High Court · AIR 1933 Cal 665
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 394
High Courts29 Jun 1933
Nagendrabala Dasee Vs Panchanan Mourie and Others
Calcutta High Court · AIR 1934 Cal 290
Transfer of Property Act, 1882 — Section 5, 51, 8
High Courts28 Jun 1933
Sree Sree Goddess Pitha Kali Matha Thakurani Vs Surendra Nath Tagore and Another
Calcutta High Court · AIR 1934 Cal 192 : 150 Ind. Cas. 617
Bengal Tenancy Act, 1885 — Section 103A, 106Specific Relief Act, 1877 — Section 42
High Courts28 Jun 1933
Nippon Yusen Kaisha Vs Marienfels
Calcutta High Court · AIR 1934 Cal 438
Maritime Conventions Act, 1911 — Section 8
High Courts27 Jun 1933
Secy. of State Vs Ramdhan Das Dwarka Das Firm
Calcutta High Court · AIR 1934 Cal 151 : 150 Ind. Cas. 189
Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 106
High Courts26 Jun 1933
Mahadeoprasad Vs Siemens (India) Ltd.
Calcutta High Court · AIR 1934 Cal 285
Contract Act, 1872 — Section 74
High Courts26 Jun 1933
G.G. Ritchson Vs W.L.D.Ritchson
Calcutta High Court · AIR 1934 Cal 570 : 152 Ind. Cas. 32
Divorce Act, 1869 — Section 3
High Courts23 Jun 1933
Subimalchandra Chatterji Vs Radhanath Ray
Calcutta High Court · AIR 1934 Cal 235
High Courts22 Jun 1933
Subodhchandra Niyogi Vs Bhubalika Dasee
Calcutta High Court · AIR 1934 Cal 356
High Courts21 Jun 1933
In Re: Binjraj Harnandrai
Calcutta High Court · AIR 1934 Cal 232
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts21 Jun 1933
Chundy Churn Law Vs Rohini Kumar Sarkar and Others
Calcutta High Court · AIR 1934 Cal 119
Bengal Tenancy Act, 1885 — Section 67, 68
High Courts19 Jun 1933
Jogendra Mohan Chowdhury and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 695
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts19 Jun 1933
Jogendra Mohan Choudhury and Others Vs Emperor
Calcutta High Court · 145 Ind. Cas. 240
High Courts19 Jun 1933
Manohar Baidya and Another Vs Bhabasidhu Mondal and Others
Calcutta High Court · AIR 1934 Cal 121 : 150 Ind. Cas. 90
Bengal Tenancy Act, 1885 — Section 105, 52
High Courts16 Jun 1933
Secy. of State Vs Ramnath Bhatta
Calcutta High Court · AIR 1934 Cal 128 : 150 Ind. Cas. 440
High Courts16 Jun 1933
Abdul Sobhan Vs Benimadhab Kshettri
Calcutta High Court · AIR 1934 Cal 430
Civil Procedure Code, 1908 (CPC) — Section 11