High Courts25 Apr 1933
Khantamoni Dassi and Another Vs Biswa Nath Pal and Others
Calcutta High Court · AIR 1933 Cal 786
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 13 of 21
High Courts24 Apr 1933Dismissed
Secretary of State for India in Council Vs Parijat Debee
Calcutta High Court · (1933) 04 CAL CK 0035
High Courts24 Apr 1933
In Re: Pasupati Nath Mukerjee Secy. of State and Another
Calcutta High Court · AIR 1933 Cal 841
Succession Act, 1925 — Section 302
High Courts24 Apr 1933
Debendranath Sharma Vs Nagendranath Datta
Calcutta High Court · AIR 1933 Cal 900
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Apr 1933
In Re: Goods of Pasupati Nath Mukerjee
Calcutta High Court · 150 Ind. Cas. 158
Succession Act, 1925 — Section 101, 214, 302
High Courts14 Apr 1933Dismissed
Anupama Ghosh and Others Vs Parbati Mistry and Others
Calcutta High Court · (1933) 04 CAL CK 0005
High Courts12 Apr 1933
Debendra Nath Basu Vs Atmananda Bhattacharjee and Others
Calcutta High Court · AIR 1933 Cal 797
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Apr 1933
Nagendra Nath Roy and Others Vs Haran Chandra Adhikary
Calcutta High Court · AIR 1933 Cal 865
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Apr 1933
Neerendrabhooshan Lahiri Vs Berhampur Oil Mills, Ltd.
Calcutta High Court · AIR 1933 Cal 914
Limitation Act, 1963 — Article 52
High Courts11 Apr 1933
Bhupendra Nath Roy Choudhury Vs Jatindra Nath Ray Choudhury and Others
Calcutta High Court · AIR 1933 Cal 788
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 64
High Courts10 Apr 1933
Satis Chandra Mukhopadhya and Another Vs Nuba Krishna Roy Chowdhury and Others
Calcutta High Court · AIR 1933 Cal 704
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts10 Apr 1933
Satis Chandra Mukhopadhya and Another Vs Nuba Krishna Roy Chowdhury
Calcutta High Court · 146 Ind. Cas. 676
High Courts10 Apr 1933
Brajabala Dhar and Others Vs Nityamayee Biswas
Calcutta High Court · AIR 1934 Cal 17 : 150 Ind. Cas. 209
High Courts10 Apr 1933
Annanda Charan Naiya and Others Vs Manmatha Nath Mitra
Calcutta High Court · AIR 1934 Cal 51 : 150 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 11
High Courts10 Apr 1933
Nukur Chandra Sarkar Vs Ranjit Kumar Mullik
Calcutta High Court · AIR 1934 Cal 217
Penal Code, 1860 (IPC) — Section 477
High Courts10 Apr 1933
Saradakripa Lala Vs Comilla Union Bank, Ltd.
Calcutta High Court · AIR 1934 Cal 4
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts10 Apr 1933
Nukur Chandra Sarkar Vs Banjit Kumar Mullik
Calcutta High Court · 148 Ind. Cas. 587
Penal Code, 1860 (IPC) — Section 477
High Courts10 Apr 1933
Prosanna Kumar Halder Vs Girish Chandra Ghose
Calcutta High Court · AIR 1934 Cal 149
High Courts10 Apr 1933
Mofizuddin Mondal and Another Vs Sekandar Molla
Calcutta High Court · AIR 1934 Cal 133 : 147 Ind. Cas. 1095
High Courts10 Apr 1933
Lala Saradakripa Vs Comilla Union Bank Ltd.
Calcutta High Court · 148 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 37, 42