High Courts09 Mar 1933
Dwipendra Nath Chattopadhaya Vs Mahendra Nath Biswas
Calcutta High Court · AIR 1933 Cal 789
Bengal Tenancy Act, 1885 — Section 188, 30
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 16 of 21
High Courts09 Mar 1933
Sm. Sarada Sundari Vs Rajani Kanta Mondal and Others
Calcutta High Court · AIR 1933 Cal 682
Bengal Tenancy Act, 1885 — Section 85
High Courts08 Mar 1933
In Re: Maurice Saleh Manasseh
Calcutta High Court · AIR 1933 Cal 924 : 147 Ind. Cas. 489
High Courts07 Mar 1933
Bankim Chandra Dutta and Others Vs Khagendra Nath Ganguli and Others
Calcutta High Court · AIR 1933 Cal 443
Bengal Municipal Act, 1884 — Section 23(2), 27
High Courts07 Mar 1933
Sashi Bhusab Maity Vs Fani Bhusan Bose and Others
Calcutta High Court · AIR 1934 Cal 27
High Courts07 Mar 1933
Hira Lal Saha Vs Akshoy Kumar Saha and Others
Calcutta High Court · AIR 1933 Cal 815
High Courts07 Mar 1933
Mandakinee Debee Vs Basantakumaree Dabee
Calcutta High Court · AIR 1933 Cal 884 : 147 Ind. Cas. 811
High Courts07 Mar 1933
Uma Kanta Chatterjee Vs Kalipada Chowdhury and Another
Calcutta High Court · AIR 1933 Cal 790
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts03 Mar 1933
Satish Chandra Sen Vs Jewan Lal Daga and Another
Calcutta High Court · AIR 1934 Cal 1
Limitation Act, 1963 — Section 7
High Courts03 Mar 1933
Kinu Gazi and Others Vs Kiranbala Debi and Others
Calcutta High Court · AIR 1933 Cal 653 : 145 Ind. Cas. 885
Bengal Tenancy Act, 1885 — Section 46
High Courts03 Mar 1933
Kaluram Daga Vs Emperor
Calcutta High Court · AIR 1933 Cal 433
Child Marriage Restraint Act, 1929 — Section 11, 6
High Courts03 Mar 1933Allowed
Kashiram Daga Vs King-Emperor, on the Complaint of Siu Ratan Lal Benani
Calcutta High Court · (1933) 03 CAL CK 0007
High Courts03 Mar 1933
M. and S.M. Ry. Co. Ltd. Vs Sunderjee Kalidas
Calcutta High Court · AIR 1933 Cal 742 : 147 Ind. Cas. 752
Railways Act, 1890 — Section 72
High Courts02 Mar 1933
Tulsi Das Vs Sm. Saraju Dei Devi and Others
Calcutta High Court · AIR 1933 Cal 406
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts02 Mar 1933
Panchanan Maity and Others Vs Priyanath Maity and Others
Calcutta High Court · AIR 1933 Cal 441
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Mar 1933Dismissed
Bepin Behari Sasmal and Others Vs Priya Nath Maity and Others
Calcutta High Court · (1933) 03 CAL CK 0005
High Courts02 Mar 1933
Tulsi Das Barman Vs Srimati Saraju Dei Devi and Others
Calcutta High Court · 143 Ind. Cas. 296
High Courts01 Mar 1933
Montajaddin Choukidar Vs Emperor
Calcutta High Court · AIR 1933 Cal 481
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 468Registration Act, 1908 — Section 82(6)
High Courts01 Mar 1933
S.N. Mukherjee Vs Krishna Dassi and Others
Calcutta High Court · AIR 1933 Cal 433a
Companies Act, 1956 — Section 171Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Mar 1933
Midnapur Zamindari Co., Ltd. Vs Priyabala Dasee
Calcutta High Court · AIR 1933 Cal 782
Bengal Tenancy Act, 1885 — Section 174