High Courts08 Feb 1933
In Re: The Anglo Persian Oil Co. Ltd.
Calcutta High Court · AIR 1933 Cal 777
Income Tax Act, 1961 — Section 34
COURT ARCHIVE
Calcutta High Court judgments, 1933
415 judgments · page 19 of 21
High Courts08 Feb 1933
Kanai Lal Nandy and Others Vs Tinkari De
Calcutta High Court · AIR 1933 Cal 564 : 145 Ind. Cas. 429
Provincial Insolvency Act, 1920 — Section 9(c)
High Courts08 Feb 1933
Jyoti Prosad Singha Deo Bahadur Vs Kenarem Dubey and Others
Calcutta High Court · AIR 1933 Cal 767
High Courts08 Feb 1933
ANGLO-PERSIAN OIL CO. (INDIA), LTD. Vs COMMISSIONER OF Income Tax.
Calcutta High Court · (1933) 1 ITR 129
Income Tax Act, 1961 — Section 34, 66
High Courts07 Feb 1933
Hafiz Mahammad Fateh Nasib Vs Aminuddin and Others
Calcutta High Court · AIR 1934 Cal 25 : 147 Ind. Cas. 1186
High Courts07 Feb 1933
Soleman Bibi Vs E.I. Ry.
Calcutta High Court · AIR 1933 Cal 358a
Workmens Compensation Act, 1923 — Section 2(1)(d), 27
High Courts07 Feb 1933
Amar Chand Vs Emperor
Calcutta High Court · AIR 1933 Cal 364
Criminal Procedure Code, 1898 (CrPC) — Section 423, 428Government of India Act, 1915 — Section 106Penal Code, 1860 (IPC) — Section 212
High Courts07 Feb 1933
Kedar Nath Ojha Vs Kshiroda Dassya
Calcutta High Court · AIR 1933 Cal 680
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Feb 1933
Akhil Chandra Dutta Vs Ramani Ranjan Dutta and Others
Calcutta High Court · AIR 1933 Cal 824 : 147 Ind. Cas. 481
Bengal Tenancy Act, 1885 — Section 148A
High Courts07 Feb 1933
Golam Nabi Mridha Vs Mafijaddi and Others
Calcutta High Court · AIR 1933 Cal 775 : 150 Ind. Cas. 260
Bengal Tenancy Act, 1885 — Section 22
High Courts06 Feb 1933
Mackintosh Burn Ltd. Vs Shivakali Kumar
Calcutta High Court · AIR 1933 Cal 668
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Feb 1933
Sadhan Nath Das and Others Vs Aghore Nath Das
Calcutta High Court · AIR 1934 Cal 131
High Courts03 Feb 1933
Emperor Vs Makhan Lal Garodia and Another
Calcutta High Court · AIR 1933 Cal 472 : 145 Ind. Cas. 365
Criminal Procedure Code, 1898 (CrPC) — Section 307, 383Penal Code, 1860 (IPC) — Section 457
High Courts02 Feb 1933
Harihar Prosad Das Vs Umesh Chandra Das Mohapatra and Others
Calcutta High Court · AIR 1933 Cal 798 : 147 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts01 Feb 1933
Sailaja Ranjan Gupta and Others Vs Ram Gopal Dey
Calcutta High Court · AIR 1933 Cal 780
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 Feb 1933
Chairman, Dist. Board Vs Atul Chandra Pal
Calcutta High Court · AIR 1933 Cal 619 : 145 Ind. Cas. 841
Bengal Food Adulteration Act, 1919 — Section 21, 6(i)(e)Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts25 Jan 1933
Ali Bakhtear and Others Vs Khandkar Altaf Hossain and Others
Calcutta High Court · AIR 1933 Cal 581 : 145 Ind. Cas. 638
Mussalman Wakf Validating Act, 1913 — Section 3