High CourtsDivision Bench(1933) 07 CAL CK 0030

Muhammad Abdul Khoyer vs Asgar Khan and Another

Calcutta High Court · Decided on 24 July 1933 · Citation: 148 Ind. Cas. 892

HON’BLE JUDGES
C.C. Ghose, Acting C.J. · S.K. Ghose, J

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Judgment

1 paragraphs · 30 words
1.

For the reasons set out in the letter of reference, we accept the reference and set aside the conviction and the sentence. The fines, if paid, will be refunded.