High Courts27 Feb 1920
Ananda Mohan Roy and Others Vs Promotha Nath Ganguli and Another
Calcutta High Court · AIR 1921 Cal 74 : 57 Ind. Cas. 874
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 22 of 26
High Courts27 Feb 1920
Mantajali Vs Emperor
Calcutta High Court · 55 Ind. Cas. 477
Penal Code, 1860 (IPC) — Section 84
High Courts27 Feb 1920
Mukbusor Rahaman Chowdhury and Another Vs Raj Lakhi Debya and Another
Calcutta High Court · AIR 1921 Cal 789 : 81 Ind. Cas. 744
High Courts27 Feb 1920
Jagamohini Dasi Vs Shiba Gopal Banerjee
Calcutta High Court · 56 Ind. Cas. 610
High Courts27 Feb 1920
Chatturbhuj Chandunmull Vs Basdeodas Daga
Calcutta High Court · AIR 1921 Cal 767 : 60 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Feb 1920
Fazarbi Bibi Vs Moonsab Molla
Calcutta High Court · 57 Ind. Cas. 823
Criminal Procedure Code, 1898 (CrPC) — Section 203, 437
High Courts26 Feb 1920
Santona Roy Vs The Advocate General
Calcutta High Court · AIR 1921 Cal 389 : 62 Ind. Cas. 193
High Courts26 Feb 1920
Srimati Dassya and Another Vs Nibaran Chandra Ghosh
Calcutta High Court · 56 Ind. Cas. 240
High Courts25 Feb 1920
Hiralal Dutta and Others Vs Mohendra Nath Banerjee and Others
Calcutta High Court · 57 Ind. Cas. 706
High Courts25 Feb 1920
Manaranjan Sadhukhan Vs Birendranath Dutt and Others
Calcutta High Court · 57 Ind. Cas. 847
High Courts25 Feb 1920
Srimati Anilbala Chowdhurani Vs Dhirendra Nath Saha Choudhury and Another
Calcutta High Court · 57 Ind. Cas. 768
Lunacy Act, 1912 — Section 37, 62
High Courts24 Feb 1920
Radha Kissen Khetry Vs Lukhmi Chand Jhawar and Another
Calcutta High Court · 56 Ind. Cas. 541
Arbitration Act, 1940 — Section 14
High Courts24 Feb 1920
Uzir Gazi and Another Vs Meher Naskar
Calcutta High Court · 57 Ind. Cas. 898
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Feb 1920
Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaj Adhiraj of Burdwan Vs Mritunjoy Ghose and Others
Calcutta High Court · 60 Ind. Cas. 182
Bengal Patni Taluks Regulation, 1819 — Section 14, 8
High Courts23 Feb 1920
Rajlakhi Debya Vs Sarola Sundari Debya Chowdhurani and Others
Calcutta High Court · 56 Ind. Cas. 803
Succession Act, 1925 — Section 160
High Courts20 Feb 1920
Bejoy Krishna Mukherjee Vs Satish Chandra Mittra and Others
Calcutta High Court · 57 Ind. Cas. 922
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 147
High Courts20 Feb 1920
E.S. Levy and Others Vs D.E. Ezra and Others
Calcutta High Court · AIR 1921 Cal 378 : 62 Ind. Cas. 199
High Courts19 Feb 1920
Jasir Khan Vs Emperor on The Complaint of Hrishikesh Ghorni
Calcutta High Court · 56 Ind. Cas. 61
High Courts19 Feb 1920
Abdul Gafur Alias Kala Meah Vs Emperor
Calcutta High Court · 57 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 467