High Courts06 Apr 1920
Jogesh Chandra Roy Vs Makbul Ali
Calcutta High Court · AIR 1921 Cal 474 : 60 Ind. Cas. 984
Evidence Act, 1872 — Section 35
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 20 of 26
High Courts26 Mar 1920
Dasarathi Chatterjee and Others Vs Asit Mohan Ghosh Maulik Shebait of God Radha Gobinda Deb Thakur
Calcutta High Court · 59 Ind. Cas. 126
Limitation Act, 1963 — Section 7
High Courts26 Mar 1920
Narain Das Vs Kazi Abdur Rahim Mutwalli of Salkia Mirpara Mosque and Others
Calcutta High Court · 58 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Section 92Transfer of Property Act, 1882 — Section 41
High Courts25 Mar 1920
Hemanta Kumar Bose Vs Punchananchakravarti and Others
Calcutta High Court · 57 Ind. Cas. 762
High Courts24 Mar 1920
Lal Mammud Talukdar and Others Vs Ayejuddi Sheikh
Calcutta High Court · 57 Ind. Cas. 972
Evidence Act, 1872 — Section 110
High Courts24 Mar 1920
Jogendra Nath Chakrabarty Vs Dinkar Ram Krishna Chettel Plaintiff, and Nagendra Nath Chakrabarty
Calcutta High Court · AIR 1921 Cal 644 : 66 Ind. Cas. 752
Evidence Act, 1872 — Section 116
High Courts24 Mar 1920
Kristo Das Roy and Another Vs Behari Lal Sikdar and Another
Calcutta High Court · 57 Ind. Cas. 900
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts23 Mar 1920
J.W. Crewdson and Another Vs Ganesh Das Hari Bux
Calcutta High Court · 60 Ind. Cas. 288
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1839 — Section 1
High Courts20 Mar 1920
Surendra Nath Banerjee, License Inspector of Howrah Municipality Vs The Manager of W. Lewis and Co.
Calcutta High Court · 58 Ind. Cas. 924
Calcutta Municipal Act, 1923 — Section 198, 466
High Courts19 Mar 1920
Nafar Chandra Pal Chowdhury and Others Vs Sidhartha Krishna Mozumdar and Others
Calcutta High Court · 58 Ind. Cas. 255
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 148
High Courts19 Mar 1920
Haramohan Poddar and Another Vs Sudarsan Poddar and Others
Calcutta High Court · AIR 1921 Cal 538 : 66 Ind. Cas. 811
Contract Act, 1872 — Section 217, 253
High Courts19 Mar 1920
Shambhu Nath Khettri and Others Vs Satish Chandra Mitra
Calcutta High Court · (1920) 03 CAL CK 0002
High Courts17 Mar 1920
Pramatha Nath Barat Vs Rai P.C. Lahiri Bahadur
Calcutta High Court · 59 Ind. Cas. 37
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 76
High Courts17 Mar 1920
Ramesh Chandra Mitter Vs Jogini Mohan Chatterji
Calcutta High Court · 60 Ind. Cas. 946
Companies Act, 1956 — Section 38
High Courts17 Mar 1920
Prafulla Nath Tagore and Others Vs The Secretary of State for India in Council
Calcutta High Court · 57 Ind. Cas. 29
High Courts16 Mar 1920
D.N. Shaha and Co. Vs The Bengal National Bank Ltd.
Calcutta High Court · AIR 1921 Cal 302 : 60 Ind. Cas. 940
Negotiable Instruments Act, 1881 (NI) — Section 118(a)