High Courts16 Mar 1920
Radha Rani Dasi Vs Doyal Chand Mullick and Others
Calcutta High Court · AIR 1921 Cal 785 : 62 Ind. Cas. 222
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 21 of 26
High Courts15 Mar 1920Dismissed
The Secretary of State for India in Council Vs Jatindra Nath Choudhury and Others
Calcutta High Court · (1920) 03 CAL CK 0025
High Courts15 Mar 1920
Roy Jatindra Nath Chowdhury and Another Vs The Secretary of State for India in Council
Calcutta High Court · 58 Ind. Cas. 778
Bengal Alluvion and Diluvion Act, 1847 — Section 3, 6
High Courts15 Mar 1920
Sarojini Dasi Vs Rajlakshmi Dasi
Calcutta High Court · 60 Ind. Cas. 974
Probate and Administration Act, 1881 — Section 16
High Courts14 Mar 1920
Sambhu Nath Khetri and Others Vs Satish Chandra Mitra
Calcutta High Court · AIR 1921 Cal 363 : 66 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Section 144, 2
High Courts11 Mar 1920
Emperor Vs Nasiram Mistri and Others
Calcutta High Court · (1920) 03 CAL CK 0001
High Courts09 Mar 1920
Jokiram Kaya Vs Ghaneshamdas Kedarnath
Calcutta High Court · 61 Ind. Cas. 380
Arbitration Act, 1940 — Section 19
High Courts09 Mar 1920
Amjad Ali Vs Suresh Ranjan Pal and Others
Calcutta High Court · AIR 1921 Cal 426 : 73 Ind. Cas. 706
Penal Code, 1860 (IPC) — Section 193
High Courts07 Mar 1920
Surendra Krishna Mondal Vs Sreemati Ranee Dassi
Calcutta High Court · AIR 1921 Cal 677 : 59 Ind. Cas. 814
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19Evidence Act, 1872 — Section 165, 46Succession Act, 1925 — Section 46, 58
High Courts05 Mar 1920
Fanny Emmeline Peterson Vs Earnest Henry Shave and Another
Calcutta High Court · 56 Ind. Cas. 242
High Courts05 Mar 1920
Srimati Raj Kamini Debi Vs Mukanda Lal Bandapadhya and Others
Calcutta High Court · 57 Ind. Cas. 868
Limitation Act, 1963 — Article 60
High Courts03 Mar 1920
Abdul Hakim Ear Mahomed Vs Ebrahim Solaiman Salehjee and Co.
Calcutta High Court · (1920) 03 CAL CK 0021
High Courts03 Mar 1920
Dhanpat Singh Kuthory and Others Vs Mohesh Nath Tewari
Calcutta High Court · 57 Ind. Cas. 805
Limitation Act, 1963 — Section 10
High Courts03 Mar 1920
India General Navigation and Railway Co. Ltd. Vs The Eastern Assam Company Ltd.
Calcutta High Court · AIR 1921 Cal 315 : 61 Ind. Cas. 14
High Courts01 Mar 1920
Ambica Charn Khaskel Vs Esmail and Others
Calcutta High Court · 56 Ind. Cas. 981
High Courts01 Mar 1920
Singrai Santhal Vs Puraigi Santhalni and Another
Calcutta High Court · 57 Ind. Cas. 43
High Courts01 Mar 1920
Satish Chandra Chaudhuri Vs Girish Chandra Chakravarty
Calcutta High Court · 60 Ind. Cas. 915
High Courts27 Feb 1920
Keramatulla Meah and Another Vs Keamatulla Meah, on his Death his heiress and Widow Substituted in his Place, Chetunnessa Bibi and Others
Calcutta High Court · 57 Ind. Cas. 710
High Courts27 Feb 1920
Matulal Dalmia Vs Ramkissendas Madan Gopal
Calcutta High Court · 69 Ind. Cas. 568