High Courts19 Feb 1920
Edon Karikar and Another Vs Emperor
Calcutta High Court · 58 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 303
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 23 of 26
High Courts18 Feb 1920
Hathim Mondal Vs Emperor
Calcutta High Court · 56 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 411
High Courts18 Feb 1920
Mir Mouze Ali Vs Emperor
Calcutta High Court · 56 Ind. Cas. 858
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Feb 1920
Bisseswar Lal Kedia and Company Vs Basir Ali
Calcutta High Court · AIR 1921 Cal 362 : 64 Ind. Cas. 809
Contract Act, 1872 — Section 30
High Courts17 Feb 1920
Ram Chandra Sagoremull Vs Amarchand Muralidhar
Calcutta High Court · 60 Ind. Cas. 917
Presidency Small Cause Courts Act, 1882 — Section 9
High Courts17 Feb 1920
Biswambar Halder Vs Giribala Dasi and Another
Calcutta High Court · AIR 1921 Cal 571 : 58 Ind. Cas. 877
Limitation Act, 1963 — Article 120, 10
High Courts17 Feb 1920
Kamala Kanta Roy and Others Vs Monaraddi and Others
Calcutta High Court · 58 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts17 Feb 1920
Chandmull Goneshmull Vs Nippon Munkwa Kabushiki Kaisha
Calcutta High Court · AIR 1921 Cal 342 : 64 Ind. Cas. 798
High Courts17 Feb 1920
Krishna Kishore De Vs Amar Nath Khettry and Another
Calcutta High Court · 56 Ind. Cas. 532
Letters Patent Act, 1865 — Clause 12
High Courts17 Feb 1920
Kedaranath Babulal Vs Sumpatram Doogur
Calcutta High Court · 60 Ind. Cas. 951
Arbitration Act, 1899 — Section 19
High Courts16 Feb 1920
Ram Prosad Surajmull Vs Mohan Lal Lachminarain
Calcutta High Court · AIR 1921 Cal 770 : 60 Ind. Cas. 895
Arbitration Act, 1899 — Section 19
High Courts16 Feb 1920
Udaichand Panna Lall Vs Debibux Jewanram
Calcutta High Court · 60 Ind. Cas. 987
Arbitration Act, 1899 — Section 11(2)
High Courts16 Feb 1920
Ramapt Chatterjee Vs Sachinandan Nandi
Calcutta High Court · 55 Ind. Cas. 650
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Feb 1920Allowed
Krishna Kishore De Vs Amarnath Kshettry and Another
Calcutta High Court · (1920) 02 CAL CK 0004
High Courts13 Feb 1920
Harendra Chandra Alias Rai Mohan Padder and Others Vs Iswar Chandra Saha and Another
Calcutta High Court · 57 Ind. Cas. 844
High Courts13 Feb 1920
Muralidhar Roy Chowdhury and Others Vs Katherine Stephen and Others
Calcutta High Court · 57 Ind. Cas. 507
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts13 Feb 1920
Manmatha Nath Chatterjee Vs Kshetra Nath Chatterjee
Calcutta High Court · 55 Ind. Cas. 642
High Courts13 Feb 1920
Sib Kumari Debi, Executrix to the Estate of Ram Gopal Chetlangia Vs The Secretary of State for India
Calcutta High Court · 55 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts13 Feb 1920
Prianath Naik Vs Promatha Nath Adhikari and Others
Calcutta High Court · 57 Ind. Cas. 895
High Courts13 Feb 1920
Emperor Vs Panchu Das and Another
Calcutta High Court · 58 Ind. Cas. 929
Evidence Act, 1872 — Section 11, 14, 15, 9Letters Patent Act, 1865 — Clause 25, Clause 26