High Courts05 Feb 1920Dismissed
Jatindra Nath Dutta Vs Suresh Chandra Roy Chowdhury and Others
Calcutta High Court · (1920) 02 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 25 of 26
High Courts05 Feb 1920
Gyanendra Nath Paul and Sambhu Chandra Paul and Others Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 234 : 61 Ind. Cas. 532
Land Acquisition Act, 1894 — Section 9
High Courts04 Feb 1920
Prasanna Dasya Vs Amar Chand Roy and Others
Calcutta High Court · 57 Ind. Cas. 580
Bengal Tenancy Act, 1885 — Section 11, 167, 18, 85
High Courts04 Feb 1920
In Re: Shraghrs, Ltd., (In Liquidation).
Calcutta High Court · 76 Ind. Cas. 678
High Courts04 Feb 1920
Rama Nath Banerjee and Another Vs Raja Raj Narain Chandra Dharaja
Calcutta High Court · 57 Ind. Cas. 722
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts04 Feb 1920
Radhika Mohun Roy Vs Uttam Parbat and Another
Calcutta High Court · 55 Ind. Cas. 432
High Courts04 Feb 1920
Mohsenuddin Ahammad Vs Khabiruddin Ahmed and Others
Calcutta High Court · AIR 1921 Cal 818 : 57 Ind. Cas. 945
High Courts30 Jan 1920
Jagannath Agarwalla Vs Emperor
Calcutta High Court · 57 Ind. Cas. 93
Criminal Procedure Code, 1898 (CrPC) — Section 96
High Courts30 Jan 1920
Jitendra Kumar Pal Chowdhuri Vs Mukshoda Charan Das and Others
Calcutta High Court · 56 Ind. Cas. 1001
High Courts29 Jan 1920
Maharaja Monindra Chandra Nandy Bahadur Vs Chandy Charan Banerjee
Calcutta High Court · 57 Ind. Cas. 211
High Courts28 Jan 1920
Abdul Sheikh Vs Mahamad Ayab
Calcutta High Court · 56 Ind. Cas. 551
Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17
High Courts23 Jan 1920
Sashibala Dasi and Others Vs Kamiksha Nath Dutt and Krista Chandra Dutt and Others
Calcutta High Court · 55 Ind. Cas. 716
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Jan 1920
Bhairab Chandra Bose Vs Anath Nath De and Another
Calcutta High Court · 57 Ind. Cas. 686
Registration Act, 1908 — Section 17
High Courts23 Jan 1920
Kailash Nath Roy Choudhury Vs Kamakhya Charan Chattopadhyaya and Others
Calcutta High Court · 55 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 153
High Courts22 Jan 1920
T.R. Pratt Vs Emperor
Calcutta High Court · 57 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts22 Jan 1920
Srimati Pyari (Pyar in Vokalatnama) Deyee Debi and Others Vs Sheikh Sakir Mandal and Others
Calcutta High Court · 57 Ind. Cas. 716
High Courts22 Jan 1920
Monmohan Ghose Vs Narain Chandra Das and Others
Calcutta High Court · 55 Ind. Cas. 709
Bengal Tenancy Act, 1885 — Section 158
High Courts20 Jan 1920
Nabin Chandra Nath Vs Srimati Tirthabasi Bhowmik and Others
Calcutta High Court · 56 Ind. Cas. 180
High Courts20 Jan 1920
Grande Venkatta Vs Corporation of Calcutta
Calcutta High Court · AIR 1919 Cal 862 : 56 Ind. Cas. 586
Bengal Ghee Adulteration Act, 1917 — Section 2