High Courts13 Feb 1920
Gopi Nath Munshi Vs Chandra Nath Munshi and Others
Calcutta High Court · AIR 1921 Cal 814 : 57 Ind. Cas. 884
Limitation Act, 1908 — Article 61
COURT ARCHIVE
Calcutta High Court judgments, 1920
520 judgments · page 24 of 26
High Courts13 Feb 1920
Apurba Krishna Sett Vs Rash Behari Dutt
Calcutta High Court · 60 Ind. Cas. 880
Limitation Act, 1908 — Article 183Transfer of Property Act, 1882 — Section 88
High Courts12 Feb 1920
The Hon''ble Sir Bejoy Chand Mahatab Bahadur, K.C.S.I., K.C.I.E., I.O.M. Maharajadhiraj Vs Tinkari Banerjee and Others
Calcutta High Court · 58 Ind. Cas. 741
Bengal Patni Taluks Regulation, 1819 — Section 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Feb 1920
Makhan Lal Saha and Others Vs Sarojendra Nath Sah Choudhuri and Others
Calcutta High Court · 58 Ind. Cas. 831
High Courts12 Feb 1920
Nando Lal Guha Vs The Corporation of Calcutta
Calcutta High Court · 56 Ind. Cas. 862
High Courts12 Feb 1920
Murlidhar Roy Vs The Bengal Steamship Company Limited
Calcutta High Court · 59 Ind. Cas. 542
High Courts10 Feb 1920
Karamali Molla Vs Tamijuddin Molla and Others
Calcutta High Court · 58 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Feb 1920
Dabiruddin Joordar and Others Vs Midnapore Zemindary Company Limited
Calcutta High Court · 57 Ind. Cas. 850
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Feb 1920
Manulla Kolu and Others Vs Prasanna Kumar Sarkar and Others
Calcutta High Court · 56 Ind. Cas. 811
Bengal Tenancy Act, 1885 — Section 87Limitation Act, 1963 — Section 18
High Courts10 Feb 1920
In Re: Lalbihari Shah
Calcutta High Court · AIR 1921 Cal 776 : 60 Ind. Cas. 889
Presidency Towns Insolvency Act, 1909 — Section 101, 18
High Courts09 Feb 1920
Shaikh Amjad and Another Vs Shaikh Hasrat
Calcutta High Court · 55 Ind. Cas. 628
High Courts09 Feb 1920
Mrs. Winifred Mcquillan Vs Mrs. Winifred Chapman
Calcutta High Court · 57 Ind. Cas. 13
High Courts09 Feb 1920
Aziz Khan and Others Vs Srijukta Sarajubala Debi and Others
Calcutta High Court · 55 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 52
High Courts09 Feb 1920
Prasanna Kumar Shaha Vs Lal Mian
Calcutta High Court · 55 Ind. Cas. 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Feb 1920
Ram Kissen Joydoyal Vs Pooran Mull and Others
Calcutta High Court · 56 Ind. Cas. 571
Specific Relief Act, 1877 — Section 42, 54
High Courts06 Feb 1920
Bejoy Singh Hazari Vs Srimati Mathuriya Debya and Others
Calcutta High Court · 56 Ind. Cas. 97
Civil Procedure Code, 1882 — Section 462Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts06 Feb 1920
Jaharmal-Debi Dutta Firm Vs Birinchi Bhusan Nandi
Calcutta High Court · 56 Ind. Cas. 941
High Courts06 Feb 1920
Raja Promotha Bhusan Deb Roy Bahadur Vs Narendra Bhusan Roy and on his death his heirs and legal representatives Khagendra Bhusan Roy and Others
Calcutta High Court · 56 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 102
High Courts05 Feb 1920
Sailesh Chandra Bose and Another Vs Umesh Chandra Rudra and Others
Calcutta High Court · 57 Ind. Cas. 574
Bengal Tenancy Act, 1885 — Section 86(7)
High Courts05 Feb 1920
Jatindra Nath Dutta Vs Suresh Chandra Ray Choudhury and Others
Calcutta High Court · 59 Ind. Cas. 181
Contract Act, 1872 — Section 201, 207